High Courts27 Aug 2015Dismissed
Ram Kalyan Akodia Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0017
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 705 of 2,241
High Courts26 Aug 2015Allowed
Radha Kishan Vs State and Others
Rajasthan High Court · (2015) 08 RAJ CK 0102
Rajasthan Tenancy Act, 1955 - Section 16
High Courts26 Aug 2015Disposed off
Bhanwar Lal Vs State of Raj. and Others
Rajasthan High Court · (2015) 08 RAJ CK 0088
High Courts26 Aug 2015Disposed off
Tipendra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 306
High Courts26 Aug 2015Dismissed
Laxmi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41-A, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts26 Aug 2015Disposed off
Vijay Vishnoi Vs JVVNL and Others
Rajasthan High Court · (2015) 08 RAJ CK 0085
High Courts26 Aug 2015Dismissed
Gyani Ram Vs SBBJ and Others
Rajasthan High Court · (2015) 08 RAJ CK 0036
High Courts26 Aug 2015
Samunder Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 437-APenal Code, 1860 (IPC) - Section 120-B, 302
High Courts26 Aug 2015Allowed
Kirti Chhabra Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0022
Constitution of India, 1950 - Article 229
High Courts26 Aug 2015Dismissed
Bhanwar Lal and Others Vs Saraswati
Rajasthan High Court · (2015) 08 RAJ CK 0018
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 13 Rule 13, Order 16 Rule 16, Order 41 Rule 27, Order 6 Rule 17
High Courts25 Aug 2015Allowed
Rajendra Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0130
Constitution of India, 1950 - Article 226, 51A(j)
High Courts25 Aug 2015Allowed
State of Raj. and Others Vs Bhuneshwar Pd. Trevedi and Others
Rajasthan High Court · (2015) 08 RAJ CK 0091
Constitution of India, 1950 - Article 162, 309
High Courts25 Aug 2015Allowed
Bhanwar Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts25 Aug 2015Allowed
Bharati Kumari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 397, 397(1), 401
High Courts25 Aug 2015Dismissed
Rishi Kumar Morwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0075
High Courts25 Aug 2015Disposed off
Bapulal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0034
Arms Act, 1959 - Section 25, 3, 4Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 148, 149, 302, 323
High Courts25 Aug 2015Allowed
Yadav Chandra Trivedi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0023
High Courts25 Aug 2015Allowed
Arun Prakash Sahal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0020
High Courts25 Aug 2015Allowed
Sugan Kanwar and Others Vs Bhinya Ram
Rajasthan High Court · (2015) 08 RAJ CK 0019
High Courts24 Aug 2015Dismissed
Shree Achalgach Jain Shwetambar Trust and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 28
Constitution of India, 1950 - Article 226Rajasthan Public Trusts Act, 1959 - Section 18, 19, 20, 21, 22