COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 706 of 2,241

High Courts24 Aug 2015Dismissed

Rajasthan State Mines and Minerals Ltd. Vs Chetak Travel Agency

Rajasthan High Court · (2015) 08 RAJ CK 0074

Arbitration and Conciliation Act, 1996 - Section 10, 11, 33, 34, 37Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11Constitution of India, 1950 - Article 226, 32

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High Courts21 Aug 2015Allowed

Dinesh Yadav and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0140

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(C)(D), 13(1)(D)

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High Courts21 Aug 2015Allowed

Surya Bhan Singh Vs Bheem Singh and Others

Rajasthan High Court · (2015) 08 RAJ CK 0106

Motor Vehicles Act, 1988 - Section 173

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High Courts21 Aug 2015Allowed

Rajesh Suman Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0071

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 228, 320, 320 (8)Penal Code, 1860 (IPC) - Section 308, 323, 324, 325, 326

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High Courts20 Aug 2015

Balwant Rai and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0118

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34, 366, 376(2)(g)

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High Courts20 Aug 2015Dismissed

Prem Raj Vs Roopchand and Others

Rajasthan High Court · (2015) 08 RAJ CK 0105

Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 45

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High Courts20 Aug 2015Dismissed

Chandan Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0104

Arms Act, 1959 - Section 25, 4Penal Code, 1860 (IPC) - Section 302, 449

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High Courts20 Aug 2015Allowed

Oswal Singh Sabha Vs J.K. and Company and Others

Rajasthan High Court · (2015) 08 RAJ CK 0078

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 47 Rule 47, 115, 151, 47

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High Courts20 Aug 2015Allowed

Ravindra Kumar and Others Vs Habib

Rajasthan High Court · (2015) 4 CDR 2024

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(u), Order 7 Rule 11

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High Courts20 Aug 2015Dismissed

Rajasthan Public Service Commission Vs Hunny Chugh and Others

Rajasthan High Court · (2015) 08 RAJ CK 0062

Constitution of India, 1950 - Article 14, 315Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 60, 61, 61(c), 62, 63

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High Courts20 Aug 2015

Murli and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0033

Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 109, 120-B, 143, 201, 302

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High Courts19 Aug 2015Partly Allowed

Rama Ram Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 4 WLN 384

Penal Code, 1860 (IPC) - Section 302, 323, 459

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High Courts19 Aug 2015Disposed off

Ram Lal and Others Vs The State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0117

Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 157, 161, 313Penal Code, 1860 (IPC) - Section 147, 149, 300, 302, 304

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High Courts19 Aug 2015

Commissioner of Income Tax Vs Sonal Abhay Mehta

Rajasthan High Court · (2015) 08 RAJ CK 0103

Income Tax Act, 1961 - Section 143(3), 260-A, 45(2)

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High Courts19 Aug 2015Allowed

Deepak Shah Vs The State of Raj. and Others

Rajasthan High Court · (2015) 08 RAJ CK 0063

Constitution of India, 1950 - Article 136

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High Courts19 Aug 2015Allowed

Ram Prakash Vs Shashi Bala Bajitpuria and Others

Rajasthan High Court · (2015) 4 RLW 3009

Constitution of India, 1950 - Article 227

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High Courts19 Aug 2015Dismissed

Sohani Devi Vs The Board of Revenue of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0028

Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 16, 16(vi)

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High Courts18 Aug 2015Allowed

Geeta and Others Vs Roopa Ram

Rajasthan High Court · (2015) 4 WLN 180

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts18 Aug 2015Dismissed

Lakshman Sindhi and Others Vs Union of India

Rajasthan High Court · (2015) 08 RAJ CK 0116

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3Constitution of India, 1950 - Article 22, 226, 32Customs Act, 1962 - Section 108, 111(i), 82

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High Courts18 Aug 2015Disposed off

Harimohan Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0115

Penal Code, 1860 (IPC) - Section 302, 447

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