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Rajasthan High Court judgments

44,813 judgments · page 708 of 2,241

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High Courts12 Aug 2015Dismissed

S.N. Rajoria and Others Vs State of Raj. and Others

Rajasthan High Court · (2015) 08 RAJ CK 0014

Constitution of India, 1950 - Article 14Electricity (Supply) Act, 1948 - Section 79(c)
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High Courts11 Aug 2015Allowed

Madan Lal Jain and Others Vs Akheraj Polish Works and Others

Rajasthan High Court · (2015) 4 WLN 381

Arbitration and Conciliation Act, 1996 - Section 11, 11(6)
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High Courts11 Aug 2015Dismissed

Prem Devi and Others Vs Bholanath Gattani

Rajasthan High Court · AIR 2015 Raj 200

Evidence Act, 1872 - Section 68, 69, 70, 90Succession Act, 1925 - Section 63(c)
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High Courts11 Aug 2015Dismissed

Mohemmed Altaf Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0123

Constitution of India, 1950 - Article 226
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High Courts11 Aug 2015Partly Allowed

Mandori Vs Shiv Lal and Others

Rajasthan High Court · (2015) 08 RAJ CK 0122

Motor Vehicles Act, 1988 - Section 173
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High Courts11 Aug 2015Dismissed

Kishan Singh and Others Vs Surjeet Singh and Others

Rajasthan High Court · (2015) 08 RAJ CK 0094

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High Courts11 Aug 2015Disposed off

Desh Raj Kharera and Others Vs Union of India and Others

Rajasthan High Court · (2015) 08 RAJ CK 0058

National Highways Act, 1956 - Section 8ANational Highways Authority Of India Act, 1988 - Section 11
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High Courts11 Aug 2015Disposed off

Kapil Chandla Vs Rent Tribunal, Kota and Others

Rajasthan High Court · (2015) 08 RAJ CK 0057

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5
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High Courts11 Aug 2015

Bharat Giri Goswami and Others Vs State of Raj. and Others

Rajasthan High Court · (2015) 08 RAJ CK 0050

Right of Children to Free and Compulsory Education Act, 2009 - Section 38
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High Courts11 Aug 2015Allowed

Mithlesh Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0013

Consumer Protection Act, 1986 - Section 10(1A)
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High Courts10 Aug 2015Dismissed

Shivam Jan Kalyan Samiti, Kulmipura Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 WLN 361

Constitution of India, 1950 - Article 226
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High Courts10 Aug 2015Dismissed

Kailash Chand Vs District Collector and Others

Rajasthan High Court · (2015) 4 WLN 331

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High Courts10 Aug 2015Allowed

Nikhil Soni Vs Union of India and Others

Rajasthan High Court · (2015) CriLJ 4951

Constitution of India, 1950 - Article 13, 14, 174, 21, 213Penal Code, 1860 (IPC) - Section 107, 300, 306, 309, 92
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High Courts10 Aug 2015Partly Allowed

Ratan Lal Bagri and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0044

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 114Constitution of India, 1950 - Article 14, 15(4), 16, 16(1), 16(4)National Commission for Backward Classes Act, 1993 - Section 10, 11, 11(1), 8(2), 9
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High Courts10 Aug 2015Dismissed

Kheta Ram Vs Prayagchand

Rajasthan High Court · (2015) 08 RAJ CK 0015

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts10 Aug 2015

Suresh Kumar Dave Vs Gajanand Sharma and Others

Rajasthan High Court · (2015) 08 RAJ CK 0008

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High Courts10 Aug 2015Dismissed

M/s. Ajit Gopal Associates Vs Dr. Bharti Ranawat

Rajasthan High Court · (2017) 1 WLN 367

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
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High Courts07 Aug 2015Dismissed

Ramavtar Sharma Vs Rajasthan Non-Government Educational Institutions Tribunal and Others

Rajasthan High Court · (2015) 08 RAJ CK 0121

Constitution of India, 1950 - Article 39(d)
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High Courts07 Aug 2015Dismissed

Director, Women and Child and Others Vs Sita Sharma

Rajasthan High Court · (2015) 08 RAJ CK 0120

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High Courts07 Aug 2015Allowed

Vishnu Soni and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0119

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302, 34, 364, 397
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