COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 710 of 2,241

High Courts05 Aug 2015Allowed

Sharda Vs Naresh Kumar

Rajasthan High Court · (2015) 3 WLN 566

High Courts05 Aug 2015Disposed off

Vimal Choudhary Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0101

High Courts05 Aug 2015Dismissed

Heera Lal Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0100

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302

High Courts05 Aug 2015Allowed

Omniwas and Others Vs State of Raj.

Rajasthan High Court · (2015) 08 RAJ CK 0066

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 459

High Courts05 Aug 2015Partly Allowed

Jain Grani Marmo Private Limited Vs The Union of India and Others

Rajasthan High Court · (2015) 324 ELT 52

Constitution of India, 1950 - Article 19(1)(g)Foreign Trade (Development and Regulation) Act, 1992 - Section 3, 5

High Courts05 Aug 2015Disposed off

Ravi Narchal Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 4 WLN 364

Rajasthan Municipalities Act, 2009 - Section 10(i), 194, 194(10(i), 194(10)(b), 194(10)(h)

High Courts05 Aug 2015Dismissed

Gairo Devi and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 41, 41-A, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468

High Courts05 Aug 2015Partly Allowed

Kamli and Others Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (2015) 08 RAJ CK 0002

Motor Vehicles Act, 1988 - Section 173

High Courts04 Aug 2015Allowed

Modi Industries Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 5 FLT 794

Water (Prevention and Control of Pollution) Act, 1974 - Section 33-A

High Courts04 Aug 2015Partly Allowed

Surajmal and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0131

Criminal Procedure Code, 1973 (CrPC) - Section 313, 373(8), 397Penal Code, 1860 (IPC) - Section 120B, 380, 395, 397, 398

High Courts04 Aug 2015Dismissed

The National Insurance Company Limited Vs Radhey Shyam Balmiki and Others

Rajasthan High Court · (2015) 08 RAJ CK 0127

Motor Vehicles Act, 1988 - Section 166, 173Penal Code, 1860 (IPC) - Section 133, 279, 304-A, 337, 338

High Courts04 Aug 2015Allowed

Doonger Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 08 RAJ CK 0099

Penal Code, 1860 (IPC) - Section 201, 302, 34

High Courts04 Aug 2015Partly Allowed

Bani Singh Vs Kamla and Others

Rajasthan High Court · (2015) 08 RAJ CK 0096

Limitation Act, 1963 - Section 5Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13

High Courts04 Aug 2015Allowed

Rakesh Kumar Kalra Vs Rajasthan Rajya Vidhyut Prasaran Nigam Limited and Others

Rajasthan High Court · (2015) 08 RAJ CK 0081

High Courts04 Aug 2015Allowed

Ravindra Purohit and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 08 RAJ CK 0065

Constitution of India, 1950 - Article 14, 226

High Courts04 Aug 2015Dismissed

Abdul Karim Sheikh Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 1 RLW 478

Constitution of India, 1950 - Article 311

High Courts04 Aug 2015

Vikas Adhikari Vs Labour Court and Others

Rajasthan High Court · (2015) 08 RAJ CK 0040

Industrial Disputes Act, 1947 - Section 10(1), 12(5), 25-F

High Courts03 Aug 2015Dismissed

Mohan Lal and Others Vs State and Others

Rajasthan High Court · (2015) 08 RAJ CK 0098

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 10, 9Rajasthan Land Revenue Act, 1956 - Section 101, 82Rajasthan Tenancy Act, 1955 - Section 13, 15, 16, 177, 180(1)(d)

High Courts03 Aug 2015Allowed

Sampat Lal Vs Nathu Lal and Others

Rajasthan High Court · (2015) 08 RAJ CK 0080

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 100

High Courts03 Aug 2015Dismissed

Prem Narain and Others Vs Rajmal and Others

Rajasthan High Court · (2015) 08 RAJ CK 0070

Civil Procedure Code, 1908 (CPC) - Section 100