High Courts28 Jul 2015Dismissed
Ramji Lal Lakhera Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 07 RAJ CK 0074
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33C(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 713 of 2,241
High Courts28 Jul 2015Dismissed
Sooraj Bai Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0073
Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 11, 11(1), 12, 12 (3), 12(2)
High Courts28 Jul 2015Dismissed
Ajat Shatru and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0072
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 394Penal Code, 1860 (IPC) - Section 114, 302, 341
High Courts28 Jul 2015Dismissed
Man Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 24
Constitution of India, 1950 - Article 51-A(j)
High Courts27 Jul 2015Dismissed
Patel Ram Meena Vs Reserve Bank of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0126
Constitution of India, 1950 - Article 226
High Courts27 Jul 2015Dismissed
Abeinsa Infraestructuras Medio Ambiente, S.A. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0094
Constitution of India, 1950 - Article 14
High Courts27 Jul 2015Dismissed
Samay Singh Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0084
High Courts27 Jul 2015Dismissed
Kumer Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts27 Jul 2015Dismissed
Santosh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302, 304-B, 498A, 498-A
High Courts24 Jul 2015Allowed
Dinesh Chandra Somani Vs Motor Accidents Claims Tribunal and Others
Rajasthan High Court · (2015) 4 WLN 17
Criminal Procedure Code, 1973 (CrPC) - Section 195(1), 340Motor Vehicles Act, 1988 - Section 166, 167Penal Code, 1860 (IPC) - Section 177, 193, 199, 200, 209
High Courts24 Jul 2015Allowed
Dinesh Chandra Somani Vs Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2015) 4 ACC 256
Criminal Procedure Code, 1973 (CrPC) - Section 195(1), 340Motor Vehicles Act, 1988 - Section 166, 167Penal Code, 1860 (IPC) - Section 177, 193, 199, 200, 209
High Courts24 Jul 2015Dismissed
Saraswati Vs Narayan
Rajasthan High Court · (2015) 4 WLN 505
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 18Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 3
High Courts24 Jul 2015Allowed
Anup K. Paul Vs State of Rajasthan and Others
Rajasthan High Court · (2016) CriLJ 509 : (2015) 4 RLW 2962
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 482Evidence Act, 1872 - Section 114-A, 3, 90Penal Code, 1860 (IPC) - Section 313, 361, 375, 376, 376(2)(n)
High Courts24 Jul 2015Allowed
Hari Ram Bishnoi and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 203
Rajasthan Co-operative Societies Act, 1965 - Section 148, 149, 34, 34(4)
High Courts24 Jul 2015Dismissed
Atma Ram Meghwal Vs Rajasthan High Court
Rajasthan High Court · (2015) 07 RAJ CK 0143
Constitution of India, 1950 - Article 233(2)
High Courts24 Jul 2015Dismissed
Sarswati Vs Narayan
Rajasthan High Court · (2015) 07 RAJ CK 0142
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 18Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 1, 3
High Courts24 Jul 2015Dismissed
Chetan Jangid Vs Laxmi Narayan
Rajasthan High Court · (2015) 07 RAJ CK 0138
High Courts24 Jul 2015Disposed off
Om Prakash Vs Shashi and Others
Rajasthan High Court · (2015) 4 RLW 3230
Limitation Act, 1963 - Section 12
High Courts24 Jul 2015
Shanti Lal Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0107
Payment of Gratuity Act, 1972 - Section 7, 7(2), 7(3), 7(3A), 8
High Courts24 Jul 2015
Shiv Saurabh Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 374Penal Code, 1860 (IPC) - Section 302, 306, 34, 397, 448