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Rajasthan High Court judgments

44,813 judgments · page 714 of 2,241

High Courts23 Jul 2015

Shantilal Vs Ashok Kumar

Rajasthan High Court · (2015) 07 RAJ CK 0141

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 43 Rule 1, Order 6 Rule 17, 151
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High Courts22 Jul 2015Dismissed

Pokarram Vs Anand Rop and Others

Rajasthan High Court · (2015) 07 RAJ CK 0158

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, 100, 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
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High Courts22 Jul 2015Dismissed

Saroj Devi Natani Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 07 RAJ CK 0130

Land Acquisition Act, 1894 - Section 17, 18, 4, 5A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(1)(b), 24(2)
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High Courts22 Jul 2015Allowed

Rajesh Verma Vs State

Rajasthan High Court · (2015) 07 RAJ CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161, 313Hindu Marriage Act, 1955 - Section 13bPenal Code, 1860 (IPC) - Section 211, 307, 308, 323, 325
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High Courts22 Jul 2015Partly Allowed

Devi Singh Vs State

Rajasthan High Court · (2017) 1 RLW 13

Penal Code, 1860 (IPC) - Section 325Probation of Offenders Act, 1958 - Section 12, Section 4
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