High Courts16 Jul 2015Dismissed
Damodar Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4574
Consumer Protection Act, 1986 - Section 10, 10(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 716 of 2,241
High Courts16 Jul 2015Dismissed
Yash Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0190
Industrial Disputes Act, 1947 - Section 25F
High Courts16 Jul 2015Disposed off
Ram Dayal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0189
Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34
High Courts16 Jul 2015Disposed off
Kamal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0188
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 101, 106Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 20, 64
High Courts16 Jul 2015Dismissed
V.K. Garg Vs State Bank of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0170
Limitation Act, 1963 - Section 5
High Courts16 Jul 2015Allowed
Shravan Kumar Bidiyasar Vs Ajmer Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0132
High Courts16 Jul 2015Dismissed
Param Nath Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0131
Constitution of India, 1950 - Article 311
High Courts16 Jul 2015Dismissed
Abdul Naim Khan Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2015) 3 WLN 220
Constitution of India, 1950 - Article 226, 235, 311Penal Code, 1860 (IPC) - Section 353, 409, 504Prevention of Damage to Public Property Act, 1984 - Section 3
High Courts16 Jul 2015Dismissed
Santosh Devi Sharma Vs Salim Ahamad and Others
Rajasthan High Court · (2015) 07 RAJ CK 0090
High Courts16 Jul 2015Dismissed
Mohan Lal Kumawat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0088
High Courts16 Jul 2015Dismissed
Municipal Board, Bandikui and Others Vs Itwari and Others
Rajasthan High Court · (2015) 07 RAJ CK 0085
Industrial Disputes Act, 1947 - Section 10(1), 12(5), 17-B
High Courts16 Jul 2015Dismissed
Naina Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 315Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 201, 302
High Courts16 Jul 2015Allowed
Barji Bai and Others Vs Laxman
Rajasthan High Court · (2015) 07 RAJ CK 0067
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 2Limitation Act, 1963 - Section 5
High Courts16 Jul 2015Allowed
Neelam Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0060
Constitution of India, 1950 - Article 15(3), 16, 16(1), 16(4)
High Courts16 Jul 2015Dismissed
Shamsher Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 3024
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 324, 325, 332, 333, 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts16 Jul 2015Dismissed
Mahendra Kumar Meena Vs The Rajasthan Public Service Commission
Rajasthan High Court · (2015) 07 RAJ CK 0040
Constitution of India, 1950 - Article 226Rajasthan Public Examination (Prevention of Unfair means) Act, 1992 - Section 2(c)
High Courts16 Jul 2015Disposed Off
Ramphool and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 101, 105, 106, 113-A, 113-BPenal Code, 1860 (IPC) - Section 302, 34, 498-A
High Courts15 Jul 2015Dismissed
Meena Surana Vs Champalal
Rajasthan High Court · (2015) 07 RAJ CK 0128
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2(2), Order 41 Rule 31Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 60
High Courts15 Jul 2015Dismissed
Om Prakash Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0127
High Courts15 Jul 2015Dismissed
Rajpal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 153
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 2, 5Rajasthan Forest Act, 1953 - Section 41, 42, 64