High Courts13 Jul 2015Dismissed
State of Rajasthan and Others Vs Kishore Chand Chandawat and Others
Rajasthan High Court · (2015) 07 RAJ CK 0167
Constitution of India, 1950 - Article 16, 309Limitation Act, 1963 - Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 718 of 2,241
High Courts13 Jul 2015Dismissed
Kanhaiya Lal Jhanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2082 : (2016) 1 WLN 428
Constitution of India, 1950 - Article 226, 243C, 243-C, 243-K, 243-ODelimitation Commission Act, 1962 - Section 8, 9Rajasthan Municipalities Act, 2009 - Section 10, 10(1), 10(4), 117, 9
High Courts13 Jul 2015Allowed
Hukmi Chand and Others Vs Raj Kumar and Others
Rajasthan High Court · (2015) 07 RAJ CK 0164
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 5 Rule 19-A, Order 9 Rule 13
High Courts13 Jul 2015Dismissed
Hari Singh Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0063
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 136Penal Code, 1860 (IPC) - Section 143, 307, 336, 341, 355
High Courts13 Jul 2015Dismissed
Ram Bharosi and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0059
Industrial Disputes Act, 1947 - Section 10(1), 12(5)
High Courts13 Jul 2015Dismissed
Quadir Hussain Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0038
High Courts13 Jul 2015Dismissed
Mangeram Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2015Dismissed
State of Rajasthan and Others Vs Dharmendra Kumar Jain and Others
Rajasthan High Court · (2015) 07 RAJ CK 0009
High Courts13 Jul 2015Disposed off
Ramesh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 302, 304, 34, 341, 382
High Courts10 Jul 2015Dismissed
Ram Mohan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 147, 149, 302, 307, 323
High Courts10 Jul 2015Allowed
The Deputy Conservator of Forests Vs Girwar Das and Others
Rajasthan High Court · (2015) 07 RAJ CK 0117
Industrial Disputes Act, 1947 - Section 25F
High Courts10 Jul 2015Dismissed
Suki Kanwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0076
Constitution of India, 1950 - Article 226
High Courts10 Jul 2015
Assistant Commercial Taxes Officer Vs L.G. Electronics India Pvt. Limited
Rajasthan High Court · (2015) 85 VST 41
High Courts10 Jul 2015Dismissed
Nuclear Power Corporation India Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0047
Companies Act, 1956 - Section 12, 6Constitution of India, 1950 - Article 141, 285, 285(1), 298
High Courts10 Jul 2015
State of Raj. and Others Vs Rughnathram and Others
Rajasthan High Court · (2015) 07 RAJ CK 0046
Limitation Act, 1963 - Section 5
High Courts10 Jul 2015Dismissed
Surendra Singh Vs Gurpreet Singh and Others
Rajasthan High Court · (2015) 07 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9(5)Evidence Act, 1872 - Section 101, 103, 114General Clauses Act, 1897 - Section 27
High Courts10 Jul 2015Dismissed
Manoj Kumar Sain Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0006
High Courts09 Jul 2015Dismissed
Vimal Bhatia Vs State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 334
Criminal Procedure Code, 1973 (CrPC) - Section 251, 254(1), 319, 482Prevention of Food Adulteration Act, 1954 - Section 16, 20, 20A, 20-A, 7
High Courts09 Jul 2015Disposed off
Union of India and Others Vs Kavita Yadav and Others
Rajasthan High Court · (2015) 07 RAJ CK 0191
Constitution of India, 1950 - Article 139A(1)
High Courts09 Jul 2015Dismissed
Nandkishor Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302