High Courts09 Jul 2015Partly Allowed
State of Raj. and Others Vs Bhagwan Das and Others
Rajasthan High Court · (2015) 07 RAJ CK 0091
Industrial Disputes Act, 1947 - Section 10, 12(5), 17-B, 25F, 25-F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 719 of 2,241
High Courts09 Jul 2015Dismissed
Tej Singh Vs ICICI Bank Ltd.
Rajasthan High Court · (2015) 07 RAJ CK 0045
Civil Procedure Code, 1908 (CPC) - Section 9, 96Industrial Disputes Act, 1947 - Section 2(k), 2(s), 2-A, 33C
High Courts09 Jul 2015
Neeraj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374 (2)Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 316, 498-A
High Courts08 Jul 2015Allowed
Banwari Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 342
Rajasthan Tenancy Act, 1955 - Section 16, 232
High Courts08 Jul 2015Dismissed
Gopi Chand Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0195
Constitution of India, 1950 - Article 51-A(j)
High Courts08 Jul 2015Disposed off
Seva Singh Vs Kishnai and Others
Rajasthan High Court · (2015) 3 CDR 1310
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Section 5
High Courts08 Jul 2015Dismissed
Mohan Nath Vs Ratan Lal
Rajasthan High Court · (2015) 07 RAJ CK 0112
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts08 Jul 2015Allowed
Prasan Kumar Jain Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0066
Official Secrets Act, 1923 - Section 11, 5Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts08 Jul 2015Disposed off
Sundra Sodha Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 158 : (2015) 4 CDR 1820
Constitution of India, 1950 - Article 14, 15, 15(3), 16Mines Act, 1952 - Section 46
High Courts08 Jul 2015Dismissed
Hussain Vs Om Prakash
Rajasthan High Court · (2015) 07 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts08 Jul 2015
Bhanwar Lal Jat Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0044
Limitation Act, 1963 - Section 5
High Courts08 Jul 2015Dismissed
Rakesh Parashar Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0032
Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Allowed
Mukesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0020
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 324
High Courts07 Jul 2015Dismissed
Chhotu Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0194
Penal Code, 1860 (IPC) - Section 302, 382, 460
High Courts07 Jul 2015
Vimla Meena and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 157, 313, 386(e), 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts07 Jul 2015Allowed
Mangibai Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0192
High Courts07 Jul 2015Disposed off
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0174
Penal Code, 1860 (IPC) - Section 304-II, 328, 344, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(XI), 3(1)(XI) (XII), 3(1)(XI)(XII), 3(1)(XII), 3(2)(V)
High Courts07 Jul 2015Dismissed
Jodhpur Vidhyut Vitran Nigam Limited Vs Santosh and Others
Rajasthan High Court · (2015) 3 CDR 1311
Civil Procedure Code, 1908 (CPC) - Section 96Criminal Procedure Code, 1973 (CrPC) - Section 174Fatal Accidents Act, 1855 - Section 1A
High Courts07 Jul 2015Dismissed
Varun Singh Vs The Vardhman Mahavir Open University and Others
Rajasthan High Court · (2015) 07 RAJ CK 0061
High Courts07 Jul 2015Allowed
Jal Mahal Resorts Private Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 1 CDR 116
Rajasthan Stamp Act, 1998 - Section 22, 51, 52, 53, 54