High Courts02 Jul 2015Dismissed
Ganesh Joshi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 163
Rajasthan Panchayati Raj Act, 1994 - Section 38, 39(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 721 of 2,241
High Courts02 Jul 2015Disposed Off
Ram Niwas Vs The State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 90
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 12(1), 53Penal Code, 1860 (IPC) - Section 342, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts02 Jul 2015Dismissed
Kamlesh Sahu and Others Vs Union of India and Others
Rajasthan High Court · (2015) 4 WLN 193
Criminal Procedure Code, 1973 (CrPC) - Section 30Customs Act, 1962 - Section 108, 138BEvidence Act, 1872 - Section 25
High Courts02 Jul 2015Allowed
Dana Ram Vs Board of Revenue and Others
Rajasthan High Court · (2015) 07 RAJ CK 0062
Rajasthan Tenancy Act, 1955 - Section 122, 188, 88Transfer of Property Act, 1882 - Section 122
High Courts02 Jul 2015Dismissed
S.K. Bansal Vs The Rajasthan High Court and Others
Rajasthan High Court · (2015) 07 RAJ CK 0057
Constitution of India, 1950 - Article 235
High Courts02 Jul 2015Allowed
Rupendra Soni Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4156
High Courts02 Jul 2015Dismissed
The Union of India and Others Vs Chunni Lal Haridas Rathi and Others
Rajasthan High Court · (2015) 07 RAJ CK 0053
Railway Claims Tribunal Act, 1987 - Section 21Railways Act, 1890 - Section 73Railways Act, 1989 - Section 102(d), 69, 73, 93
High Courts02 Jul 2015Allowed
Sunil Kumar Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0052
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts02 Jul 2015Dismissed
Kalu Ram Vs Surendra Kumar and Others
Rajasthan High Court · (2015) 07 RAJ CK 0027
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 5
High Courts02 Jul 2015
Mook Badhir Balak or Balika Badhit Bal Vikas Kendra and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (2015) 147 FLR 503
Industrial Disputes Act, 1947 - Section 10, 25 (F)
High Courts01 Jul 2015Allowed
Jai Raj Tex Vs Anasi
Rajasthan High Court · (2015) 147 FLR 1104 : (2016) LLR 204
Employees Compensation Act, 1923 - Section 30Employees State Insurance Act, 1948 - Section 53, 61
High Courts01 Jul 2015Dismissed
B.G. Sharma and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 326
High Courts01 Jul 2015Allowed
Maharaj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 235
High Courts01 Jul 2015Dismissed
Than Singh Vs The State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0198
High Courts01 Jul 2015Dismissed
Bharat Singh Vs The Judge, Labour Court-I and Others
Rajasthan High Court · (2015) 07 RAJ CK 0172
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo), 25-F, 25-G
High Courts01 Jul 2015
Commissioner of Income Tax Vs Saraf Carpet and Textile and Others
Rajasthan High Court · (2015) 07 RAJ CK 0087
Customs Act, 1962 - Section 2(13)
High Courts01 Jul 2015Disposed off
Rajasthan State Road Transport Corporation Vs Union of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0051
Motor Vehicles Act, 1988 - Section 173
High Courts01 Jul 2015Allowed
Goverdhan Singh Makwana Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0050
High Courts01 Jul 2015
Mahaveer Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0033
Prevention of Cruelty to Animals Act, 1960 - Section 11, 2, 4, 9
High Courts01 Jul 2015Dismissed
Smt. Rajendra Kumari Vs Chandrakant
Rajasthan High Court · (2017) 1 WLN 405
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6Constitution of India, 1950 - Article 226