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Rajasthan High Court judgments

44,813 judgments · page 720 of 2,241

High Courts06 Jul 2015Dismissed

Ramdas Vs State of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0180

Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302
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High Courts04 Jul 2015Dismissed

Vijay Singh Vs Kiran

Rajasthan High Court · (2015) 4 WLN 160

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, 151Constitution of India, 1950 - Article 227
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High Courts04 Jul 2015Dismissed

Subrata Ray and Others Vs Union of India

Rajasthan High Court · (2015) 07 RAJ CK 0176

Criminal Procedure Code, 1973 (CrPC) - Section 177, 179, 305, 482Evidence Act, 1872 - Section 43Penal Code, 1860 (IPC) - Section 120B, 120-B, 313, 415, 416
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High Courts04 Jul 2015Allowed

Anurag Vashisht Vs Kusum

Rajasthan High Court · (2015) 3 WLN 350

Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 21, 23
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High Courts03 Jul 2015Dismissed

Dinesh Kumar Vs Suman Buliya

Rajasthan High Court · (2015) 4 RLW 3256

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13Limitation Act, 1963 - Section 5
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High Courts03 Jul 2015Dismissed

Deepak Vs State of Rajasthan

Rajasthan High Court · (2015) 4 WLN 52

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1), 53Penal Code, 1860 (IPC) - Section 306, 323, 341, 376, 452Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
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