High Courts30 Jun 2015Dismissed
Brij Mohan Chauhan Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2015) 4 WLN 165
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 722 of 2,241
High Courts30 Jun 2015Dismissed
Shyam Lal Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 85
High Courts30 Jun 2015Dismissed
Azmat-E-Rasool(s) Foundation and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 216
High Courts30 Jun 2015Dismissed
Rajni Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 212
High Courts30 Jun 2015Dismissed
State of Rajasthan Vs Kanhaiya Lal
Rajasthan High Court · (2015) 06 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 97, 98Penal Code, 1860 (IPC) - Section 344, 363, 365, 366, 366A
High Courts30 Jun 2015Allowed
Bhagwati Prasad Deshwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 260
Jaipur Development Authority Act, 1982 - Section 32, 33, 70, 72
High Courts29 Jun 2015Dismissed
Manisha Devi Vs Rekha and Others
Rajasthan High Court · (2015) 06 RAJ CK 0030
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151
High Courts29 Jun 2015Allowed
Barfi Devi and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 06 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Penal Code, 1860 (IPC) - Section 147, 149, 302
High Courts29 Jun 2015
Assistant Commercial Taxes Officer, Bharatpur Vs Harsahay Dwarka Prasad Agarwal Chomu
Rajasthan High Court · (2015) 85 VST 269
High Courts29 Jun 2015
State of Rajasthan and Others Vs Digambar Kumar and Others
Rajasthan High Court · (2015) 06 RAJ CK 0027
Constitution of India, 1950 - Article 226
High Courts29 Jun 2015Allowed
Union of India and Others Vs The Central Administrative Tribunal, Jaipur and Others
Rajasthan High Court · (2015) 06 RAJ CK 0015
Constitution of India, 1950 - Article 227
High Courts29 Jun 2015Allowed
Babulal Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 06 RAJ CK 0014
Penal Code, 1860 (IPC) - Section 323
High Courts29 Jun 2015Dismissed
Baldev Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 06 RAJ CK 0010
Constitution of India, 1950 - Article 227Rajasthan Land Revenue Act, 1956 - Section 136Rajasthan Tenancy Act, 1955 - Section 88
High Courts29 Jun 2015
J.K. Tyre and Industries Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RLW 173 : (2015) 82 VST 525
Central Sales Tax Act, 1956 - Section 8, 8(5)Constitution of India, 1950 - Article 14, 19, 226, 265, 300-AContract Act, 1872 - Section 23
High Courts29 Jun 2015Allowed
Prithvi Raj and Others Vs Chaudhary Ishardas Dharamshala Trust
Rajasthan High Court · (2015) 06 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17Transfer of Property Act, 1882 - Section 106
High Courts29 Jun 2015Dismissed
Harivansh Singh Vs Ganga Ram and Others
Rajasthan High Court · (2015) 06 RAJ CK 0006
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151Rajasthan Land Revenue Act, 1956 - Section 91
High Courts29 Jun 2015Dismissed
Govind Narayan Nagda and Others Vs Nagendra Nagda and Others
Rajasthan High Court · (2015) 06 RAJ CK 0005
Arbitration and Conciliation Act, 1996 - Section 10, 2(d), 7, 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Section 3
High Courts29 Jun 2015Dismissed
Satyam Diagnostics Centre Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 06 RAJ CK 0004
Constitution of India, 1950 - Article 226, 299Specific Relief Act, 1963 - Section 17, 17(a), 31, 32
High Courts22 Jun 2015Partly Allowed
Gajanand Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 06 RAJ CK 0020
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 116(3), 156(3), 438, 482Penal Code, 1860 (IPC) - Section 120-B, 405, 406, 415, 416
High Courts18 Jun 2015Dismissed
Rajendra Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 06 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 323, 341, 379, 405