High Courts28 May 2015Dismissed
State of Rajasthan Vs Pat Ram
Rajasthan High Court · (2015) 05 RAJ CK 0209
Land Acquisition Act, 1894 - Section 18, 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 724 of 2,241
High Courts28 May 2015Dismissed
Firm Tirupati Tel Ghanni Udyog Vs State of Rajasthan and Others
Rajasthan High Court · (2016) ALLMR(Cri) 83 : (2015) CriLJ 4739 : (2015) 4 RLW 3005 : (2015) 3 WLN 515
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145, 145(1), 145(2)
High Courts28 May 2015Allowed
Banwari Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3383
Constitution of India, 1950 - Article 136, 142
High Courts28 May 2015Dismissed
Pushpendra Kumar Vs Madhu Kumari
Rajasthan High Court · (2015) 3 WLN 523
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts28 May 2015Allowed
Mahendra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0160
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts28 May 2015Dismissed
Sohan Lal Vs Ashok Kumar Gupta
Rajasthan High Court · (2016) 1 RLW 660 : (2015) 3 WLN 391
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), 10Constitution of India, 1950 - Article 226, 227
High Courts28 May 2015Allowed
Bhawani Singh Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0091
High Courts28 May 2015Disposed off
Prakash Chandra Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0090
High Courts28 May 2015Dismissed
Tirupati Tel Ghanni Udyog Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145, 145(1), 145(2)
High Courts28 May 2015Dismissed
Renubala Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2297
High Courts28 May 2015Dismissed
Brij Mohan Singh Bareth Vs State of Raj. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0050
Constitution of India, 1950 - Article 14, 166, 19, 21, 226
High Courts28 May 2015
Niranjan Raj Mehta Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0011
High Courts28 May 2015Allowed
In Re: Suner Marbles and Granites Pvt. Ltd. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0010
Companies Act, 1956 - Section 100, 101, 102, 103, 104
High Courts27 May 2015
Assistant Commercial Taxes Officer, Flying Squad Zone-I Vs Khetan Sales Corporation
Rajasthan High Court · (2015) 86 VST 91
High Courts27 May 2015
R.R.S. Enterprises Vs The Assistant Commercial Taxes Officer, Flying Squad
Rajasthan High Court · (2015) 05 RAJ CK 0213
High Courts27 May 2015
Assistant Commercial Taxes Officer, Anti Evasion Vs Altas Storage Batteries Co. Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0212
High Courts27 May 2015
Assistant Commercial Taxes Officer, Ward-II, Circle D Vs Mohan Ram
Rajasthan High Court · (2015) 05 RAJ CK 0211
High Courts27 May 2015
Assistant Commercial Taxes Officer, (Flying Squad) Raniwada Vs Vidhyanand
Rajasthan High Court · (2015) 05 RAJ CK 0210
High Courts27 May 2015Dismissed
Nagpur Central Co-operative Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 146 FLR 597 : (2015) LLR 1064
High Courts27 May 2015Dismissed
Bhayati Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2015) 05 RAJ CK 0182
Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 188, 212