High Courts26 May 2015Disposed off
Kayam Singh Vs The State of Raj. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0041
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25, 25F, 25-F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 726 of 2,241
High Courts26 May 2015Allowed
State of Rajasthan Vs Darshan Ram and Others
Rajasthan High Court · (2015) 05 RAJ CK 0040
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10(1), 19(1), 25F, 25G, 25H
High Courts26 May 2015Allowed
Rekha Dewani and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0013
Constitution of India, 1950 - Article 12, 14, 36, 39(d)
High Courts26 May 2015Allowed
Dinesh Kumar Vyas Vs Chairman, JVVNL and Others
Rajasthan High Court · (2015) 05 RAJ CK 0012
High Courts25 May 2015Dismissed
Mohan Singh Vs Sevar Gram Sewa Sahakari Samiti Limited and Others
Rajasthan High Court · (2015) 4 WLN 63
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts25 May 2015Allowed
Chand Begam and Others Vs Arjun Lal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0078
Motor Vehicles Act, 1988 - Section 166
High Courts25 May 2015
Assistant Commercial Taxes Officer, Ward - I Vs Laxmanlal Nandlal
Rajasthan High Court · (2015) 05 RAJ CK 0077
High Courts25 May 2015Disposed off
Keshariyaji Filling Station and Others Vs Bharat Petroleum Corporation Limited and Others
Rajasthan High Court · (2015) 05 RAJ CK 0076
High Courts25 May 2015Allowed
Om Pati Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0039
High Courts25 May 2015Dismissed
Ramakant Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 346
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 23
High Courts25 May 2015
Akash Jain Vs Assistant Commissioner of Income Tax and Others
Rajasthan High Court · (2015) 05 RAJ CK 0037
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, 148
High Courts25 May 2015Allowed
Suman Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0036
High Courts25 May 2015Allowed
Virendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 482Rajasthan Excise Act, 1950 - Section 18, 54, 54(e), 54-DRajasthan Police Act, 2007 - Section 37
High Courts25 May 2015
Commercial Taxes Officer, Anti Evasion Vs Shamim Bano
Rajasthan High Court · (2015) 05 RAJ CK 0024
High Courts25 May 2015Disposed off
Assistant Commercial Tax Officer, Flying Squad Vs Ashok Leyland Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0023
High Courts25 May 2015
Assistant Commercial Taxes Officer, Flying Squad Vs Chalniwala Steel Corporation
Rajasthan High Court · (2015) 05 RAJ CK 0022
High Courts25 May 2015Disposed off
Assistant Commercial Taxes Officer, Ward-II, Circle-D Vs Aakriti Tech Pvt. Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0021
High Courts25 May 2015
Assistant Commercial Taxes Officer, Flying Squad-I Vs Sita Ram Satish Chandra
Rajasthan High Court · (2015) 05 RAJ CK 0020
High Courts25 May 2015
Assistant Commercial Taxes Officer, Flying Squad Vs Spanco Tele Systems and Solutions
Rajasthan High Court · (2015) 05 RAJ CK 0019
High Courts25 May 2015
Assistant Commercial Taxes Officer, Anti Evasion-III Vs Ashok Singh
Rajasthan High Court · (2015) 05 RAJ CK 0018