High Courts21 May 2015Dismissed
Naraini Metals Industries Vs Ajay Kumar
Rajasthan High Court · (2015) 05 RAJ CK 0156
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 1(4), 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 728 of 2,241
High Courts21 May 2015Dismissed
Shree Ram Toll Tax and Royalty Collector Contract Company Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0152
High Courts21 May 2015
Ameen Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-APenal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34
High Courts19 May 2015Disposed off
Harun Chouhan Vs Board of Secondary Education and Others
Rajasthan High Court · (2015) 3 CDR 1226
High Courts19 May 2015Allowed
Kashi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 74
Rajasthan Colonisation Act, 1954 - Section 12, 5Rajasthan Land Revenue Act, 1956 - Section 83
High Courts19 May 2015Allowed
Shri Mahalaxmi Girls Senior Secondary School Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0085
High Courts19 May 2015Partly Allowed
Sudhir Kewaliya and Others Vs Nirmala Devi and Others
Rajasthan High Court · (2015) 05 RAJ CK 0074
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166, 2(30), 50, 88
High Courts19 May 2015
Arjun Industries Limited Vs Commissioner of Customs
Rajasthan High Court · (2015) 320 ELT 497 : (2015) 39 STR 3
Constitution of India, 1950 - Article 14
High Courts19 May 2015Dismissed
Babu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0048
Constitution of India, 1950 - Article 14, 21Electricity Act, 2003 - Section 136, 137Penal Code, 1860 (IPC) - Section 323, 34, 341, 342, 365
High Courts19 May 2015Dismissed
Anjana Joshi Vs The Rajasthan Public Service Commission and Others
Rajasthan High Court · (2015) 05 RAJ CK 0047
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
High Courts19 May 2015Disposed off
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 354, 376, 376(2)(f), 376(2)(g), 511
High Courts18 May 2015Disposed Off
State of Rajasthan and Others Vs Hem Raj and Others
Rajasthan High Court · (2015) 05 RAJ CK 0214
Land Acquisition Act, 1894 - Section 34, 4
High Courts18 May 2015Disposed off
Mukesh Kumar and Others Vs Vijay Singh and Others
Rajasthan High Court · (2015) 05 RAJ CK 0167
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Transfer of Property Act, 1882 - Section 52
High Courts18 May 2015Dismissed
Shree Veer Tejaji Sarva Dharm Vikas Samiti Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 107, 116(3)Penal Code, 1860 (IPC) - Section 143, 323, 341, 379
High Courts18 May 2015Allowed
Shashi Mishra Vs Union of India and Others
Rajasthan High Court · (2015) 05 RAJ CK 0139
Constitution of India, 1950 - Article 32
High Courts18 May 2015Disposed off
Rajendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498-A
High Courts18 May 2015Dismissed
K. Ramnarayan and Others Vs Pukhraj and Others
Rajasthan High Court · (2015) 3 CDR 1637 : (2015) 4 RLW 2993 : (2015) 2 WLN 514
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 6 Rule 17, Order 7 Rule 11General Clauses Act, 1897 - Section 6Transfer of Property Act, 1882 - Section 106
High Courts18 May 2015Dismissed
Rajasthan Housing Board and Others Vs Roshan Lal Saini and Others
Rajasthan High Court · (2015) 4 CDR 1649
Industrial Disputes Act, 1947 - Section 2(s)
High Courts18 May 2015Dismissed
United India Insurance Co. Ltd. Vs Toliya and Others
Rajasthan High Court · (2015) 05 RAJ CK 0071
Limitation Act, 1963 - Section 5
High Courts18 May 2015Allowed
High Court of Judicature Ors. Vs Latoor Chand and Others
Rajasthan High Court · (2015) LabIC 4210
Penal Code, 1860 (IPC) - Section 302