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Rajasthan High Court judgments

44,813 judgments · page 730 of 2,241

High Courts14 May 2015Dismissed

Rahul Verma Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2015 Raj 173 : (2015) 4 CDR 2065 : (2016) 1 DMC 117 : (2015) 4 RLW 2958

Christian Marriage Act, 1872 - Section 27, 5, 6, 60, 61Constitution of India, 1950 - Article 226Special Marriage Act, 1954 - Section 15, 16, 3
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High Courts13 May 2015Allowed

Soorajmal Vs State of Rajasthan

Rajasthan High Court · (2015) 3 Crimes 313

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 437AEvidence Act, 1872 - Section 24, 27Penal Code, 1860 (IPC) - Section 302, 34, 447
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High Courts13 May 2015Dismissed

Usha Agarwal Vs State of Rajasthan

Rajasthan High Court · (2015) 05 RAJ CK 0186

Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197
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High Courts13 May 2015Dismissed

Axis Bank Ltd. Vs Shaiwali Paliwal

Rajasthan High Court · (2015) 05 RAJ CK 0141

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Specific Relief Act, 1963 - Section 10(b), 14(1)(c), 14(a)(c), 38 (3)(c), 38(3)(c)
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High Courts12 May 2015Disposed off

Virndavan and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 05 RAJ CK 0190

Arms Act, 1959 - Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 299, 313, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
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High Courts12 May 2015Dismissed

Raju and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 05 RAJ CK 0184

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 364A, 364-A, 395Rajasthan Dacoity Affected Areas Act, 1986 - Section 11
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