High Courts23 May 2015Disposed off
Om Prakash Sidh and Others Vs Saraswati Devi Sharma and Others
Rajasthan High Court · (2015) 05 RAJ CK 0014
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 727 of 2,241
High Courts22 May 2015
Guddu Softy Corner Vs Assistant Commercial Taxes Officer, Ward-I, Circle-F and Others
Rajasthan High Court · (2015) 86 VST 108
High Courts22 May 2015Dismissed
Shahzad Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2554
Arms Act, 1959 - Section 25, 4Constitution of India, 1950 - Article 21Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(k), 2(l), 20, 7(A)
High Courts22 May 2015Dismissed
Tola Ram Vs Board of Revenue and Others
Rajasthan High Court · (2015) 05 RAJ CK 0193
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 19(1)(f), 31, 31ARajasthan Land Revenue Act, 1956 - Section 175, 82
High Courts22 May 2015Dismissed
Pratap and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 05 RAJ CK 0151
Rajasthan Tenancy Act, 1955 - Section 183Registration Act, 1908 - Section 17
High Courts22 May 2015Disposed off
Mahendra Singh and Others Vs Jaipur Development Authority and Others
Rajasthan High Court · (2015) 4 WLN 242
Constitution of India, 1950 - Article 21, 226Income Tax Act, 1961 - Section 80GJaipur Development Authority Act, 1982 - Section 2, 21, 22, 39, 42
High Courts22 May 2015Allowed
Vimal Kumar Jain and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0132
Administrative Tribunals Act, 1985 - Section 14Constitution of India, 1950 - Article 14, 226
High Courts22 May 2015Dismissed
The President, Ajmer Adhyogik Karmachari Sangh Vs The Judge, Labour Court and Others
Rajasthan High Court · (2015) 147 FLR 572 : (2015) 2 LLN 790
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(kkk), 25-C, 25-K, 25-M
High Courts22 May 2015Dismissed
Sanjay Seth Vs Kesari Vanaspati Products Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0103
Companies Act, 1956 - Section 442, 529-A, 537Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(19), 30, 32
High Courts22 May 2015Dismissed
Mamta Gawan and Others Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0051
Constitution of India, 1950 - Article 142, 226, 309Motor Vehicles Act, 1988 - Section 2(10), 2(19)
High Courts22 May 2015Dismissed
Gajendra Singh Parihar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0035
Penal Code, 1860 (IPC) - Section 406, 420
High Courts22 May 2015Disposed off
Saroj and Others Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0034
High Courts22 May 2015Dismissed
Kishan Singh Aada Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0032
Constitution of India, 1950 - Article 226, 227
High Courts22 May 2015Dismissed
Gurdeep Singh Vs The University of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0017
High Courts22 May 2015
Naimuzzama Khan Vs Shaukat Ali and Others
Rajasthan High Court · (2016) 1 RCR(Rent) 139
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17Consumer Protection Act, 1986 - Section 12
High Courts22 May 2015Allowed
Laxmi Narayan Jalani Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2015) 05 RAJ CK 0015
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts22 May 2015Dismissed
Gopal Sahni Vs B.P. Sharma
Rajasthan High Court · (2015) 05 RAJ CK 0009
High Courts21 May 2015
Acto S/C-II, Jodhpur Vs Baldgum Auto Industries (P) Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0226
High Courts21 May 2015Allowed
Kanheya Lal and Others Vs State
Rajasthan High Court · (2015) CriLJ 4055
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 108, 109, 114, 120, 494
High Courts21 May 2015Allowed
Mangla and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 05 RAJ CK 0157
Rajasthan Tenancy Act, 1955 - Section 15, 19