High Courts15 Jul 2015Allowed
Gautam Garden and Others Vs The State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0118
Rajasthan Municipalities Act, 2009 - Section 104, 105, 2(lxiv), 339, 339(b)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 717 of 2,241
High Courts15 Jul 2015
Tara and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1289 : (2015) 4 RLW 2721 : (2015) 3 WLN 197
Constitution of India, 1950 - Article 31A, 31-A, 31A(2)Limitation Act, 1963 - Section 27Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 10, 18, 19, 2, 2(1)
High Courts15 Jul 2015Disposed off
National Meditek Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0019
Limitation Act, 1963 - Section 5
High Courts15 Jul 2015Dismissed
Anandi Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 392Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts15 Jul 2015Disposed off
Prabhulal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 149, 300, 302, 304
High Courts14 Jul 2015Allowed
Bhanwar Singh Hada Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 214
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts14 Jul 2015
Jawan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0168
Constitution of India, 1950 - Article 243, 243-ARajasthan Gramdan Act, 1971 - Section 13, 13, 14, 15, 15Rajasthan Panchayati Raj Act, 1994 - Section 124, 124(2), 8-E
High Courts14 Jul 2015Dismissed
Bijendra Singh Jadon and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 161, 200, 202, 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 341
High Courts14 Jul 2015Dismissed
Bhupendra Kumar Vs Nathdwara Temple Board
Rajasthan High Court · (2015) 07 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 88
High Courts14 Jul 2015
Gajanand Gopikishan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0077
Income Tax Act, 1922 - Section 34(1)(a)
High Courts14 Jul 2015Dismissed
Pokharmal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 190, 258, 319, 468, 473Penal Code, 1860 (IPC) - Section 323, 336, 341
High Courts14 Jul 2015
Commissioner of Income Tax-II Vs Ramesh Chandra Bhati
Rajasthan High Court · (2015) 235 TAXMAN 461
Income Tax Act, 1961 - Section 214, 36(1)(iii), 36(i)(iii), 37(1), 44AB
High Courts14 Jul 2015Allowed
M.P. Automobiles and Others Vs Punit Mittal
Rajasthan High Court · (2016) 1 RCR(Rent) 142
High Courts14 Jul 2015Dismissed
Sohanlal Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0015
Rajasthan Land Revenue Act, 1956 - Section 188, 88, 91
High Courts14 Jul 2015Disposed off
Balvant Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0014
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Jul 2015Allowed
Akshay Nandwana and Others Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0013
Constitution of India, 1950 - Article 14, 16
High Courts14 Jul 2015Dismissed
Sudhir Kumar Meena Vs Rajasthan University Health Sciences and Others
Rajasthan High Court · (2015) 07 RAJ CK 0012
Constitution of India, 1950 - Article 12, 14, 16, 21
High Courts14 Jul 2015Disposed off
Kailash Chand Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 164, 207, 31, 313, 357APenal Code, 1860 (IPC) - Section 323, 376
High Courts13 Jul 2015Allowed
Suraj Prakash Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 240
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts13 Jul 2015Dismissed
Vijay Singh Vs Khuman Singh
Rajasthan High Court · (2015) 07 RAJ CK 0169
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 151