High Courts21 Jul 2015Dismissed
Gautam Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 304, 363, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 715 of 2,241
High Courts21 Jul 2015Disposed off
Mohammed Ilias and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0139
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts21 Jul 2015Dismissed
Union of India and Others Vs The Central Administrative TR
Rajasthan High Court · (2015) 07 RAJ CK 0123
High Courts21 Jul 2015Dismissed
Bal Mukund Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0101
Constitution of India, 1950 - Article 14, 226, 311(2)Government of India Act, 1935 - Section 240(3)Penal Code, 1860 (IPC) - Section 498A
High Courts21 Jul 2015
Laxminarain Meena and Others Vs Union of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0099
High Courts21 Jul 2015Dismissed
Ram Narayan Choudhary Vs State of Rajasthan ad Ors.
Rajasthan High Court · (2015) 07 RAJ CK 0098
Constitution of India, 1950 - Article 14, 16
High Courts21 Jul 2015Allowed
Rajasthan State Road Transport Corporation and Others Vs K.K. Nagpal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0097
High Courts20 Jul 2015Dismissed
S.K. Bansal Vs The Rajasthan High Court and Others
Rajasthan High Court · (2015) 4 WLN 44
Constitution of India, 1950 - Article 235
High Courts20 Jul 2015
Surendra Singh Ranawat Vs Union of India and Others
Rajasthan High Court · (2015) 280 CTR 119
High Courts20 Jul 2015Allowed
Ramchandra and Others Vs Binja and Others
Rajasthan High Court · (2015) 4 WLN 348
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Rajasthan Tenancy Act, 1955 - Section 212, 53
High Courts20 Jul 2015Dismissed
United India Insurance Co. Ltd. Vs Oba Ram and Others
Rajasthan High Court · (2015) 4 ACC 231
Workmens Compensation Act, 1923 - Section 30
High Courts20 Jul 2015Dismissed
Ramkhiladi Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RLW 518
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 307, 498-A
High Courts17 Jul 2015Dismissed
Kailash Chand Gurjar Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 82
High Courts17 Jul 2015Dismissed
Bishwambharlal High School (Bagar) Trust and Others Vs The Rajasthan Non-Government Educational Institution Tribunal and Others
Rajasthan High Court · (2015) 4 CDR 1811 : (2016) LabIC 421 : (2015) 4 WLN 202
Constitution of India, 1950 - Article 14
High Courts17 Jul 2015Dismissed
Jhuntha Ram Vs The State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 379
High Courts17 Jul 2015Allowed
Vikram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313, 437-AEvidence Act, 1872 - Section 25, 27Identification of Prisoners Act, 1920 - Section 4, 5
High Courts17 Jul 2015Dismissed
Umesh Kumar Sharma Vs State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0089
Constitution of India, 1950 - Article 14, 21, 21A, 309Rajasthan Panchayati Raj Act, 1994 - Section 25, 89
High Courts17 Jul 2015Dismissed
Uttam Manohar Sawad and Others Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2015) 07 RAJ CK 0086
Constitution of India, 1950 - Article 14, 16
High Courts17 Jul 2015Dismissed
Krishan Kumar Goyal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 407
High Courts17 Jul 2015Allowed
Shield Shoe Company Private Limited (in liquidation) Vs The Rajasthan Financial Corporation
Rajasthan High Court · (2015) 193 CompCas 315 : (2016) 1 CompLJ 391 : (2015) 131 SCL 776
Companies Act, 1956 - Section 446, 446(2)(b), 456(1), 456(2), 457(1)State Financial Corporations Act, 1951 - Section 29