High Courts04 Jan 2024Allowed
Prahlad Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 67 of 2,241
High Courts04 Jan 2024Allowed
Naresh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 120B, 147, 149, 302Arms Act, 1959 — Section 4, 25
High Courts04 Jan 2024Allowed
Nitesh Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2024Allowed
Prakash Chandra Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0017
Indian Penal Code, 1860 — Section 120B, 406, 420, 419, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2024Allowed
Krishna Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 389
High Courts04 Jan 2024Dismissed
Dilip Singh Singhavi And Others Vs Shekh Mohsin Hasan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0015
Code Of Civil Procedure, 1908 — Order 7 Rule 11Arbitration And Conciliation Act, 1996 — Section 11
High Courts04 Jan 2024Disposed Of
Jayram Vs Janki Devi
Rajasthan High Court · (2024) 01 RAJ CK 0014
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jan 2024Disposed Of
Gurdev Singh Vs Krishan Lal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0013
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jan 2024Allowed
Mohd. Khalil Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 379, 401
High Courts03 Jan 2024Allowed
Dinesh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0011
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5)(5A), 14AIndian Penal Code, 1860 — Section 34, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2024Allowed
Bheru Lal Chaudhary Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 325, 327, 341, 452
High Courts02 Jan 2024Allowed
Amarjeet Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts02 Jan 2024Allowed
Mohammed Harun Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts02 Jan 2024Allowed
Gajendra Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2024Dismissed
Upendra Puri Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 384, 506
High Courts02 Jan 2024Allowed
Sandeep Gupta @ Sandy Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0005
Indian Penal Code, 1860 — Section 120B, 285, 379, 420, 467, 468, 471Prevention Of Damage To Public Property Act, 1984 — Section 3Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 15(2)(4), 16
High Courts02 Jan 2024Partly Allowed
Ramesh And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0004
Indian Penal Code, 1860 — Section 34, 307, 324, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Jan 2024Disposed Of
Gangshyam Hedau And Others Vs Commissioner, Municipal Corporation, Distt. Jodhpur And Others
Rajasthan High Court · (2024) 01 RAJ CK 0003
High Courts02 Jan 2024Disposed Of
Nikesh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 36, 156(3)
High Courts02 Jan 2024Disposed Of
Kuldeep Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 36, 156(3)