High Courts11 Jan 2024Dismissed
Shiv Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 372(2)Indian Penal Code, 1860 — Section 120B, 306, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 65 of 2,241
High Courts11 Jan 2024Allowed
Ratan Dewasi Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0056
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 120B, 302, 460
High Courts11 Jan 2024Disposed Of
Narbada Vs Vithalla @ Vithal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0055
High Courts11 Jan 2024Disposed Of
Indu Kunwar Vs Vithalla @ Vithal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0054
High Courts11 Jan 2024Disposed Of
Puniya Vs Vithalla @ Vithal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0053
High Courts10 Jan 2024Allowed
Ravi Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
High Courts10 Jan 2024Allowed
Mohan Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0062
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 323, 326, 341
High Courts10 Jan 2024Allowed
Municipal Board Mt.Abu And Anr Vs M/S Hotel Hillock Pvt. Ltd
Rajasthan High Court · (2024) 01 RAJ CK 0061
Limitation Act, 1963 — Section 5
High Courts10 Jan 2024Allowed
Champa And Others Vs Narendra Singh And Others
Rajasthan High Court · (2024) 01 RAJ CK 0060
High Courts10 Jan 2024Disposed Of
Roop Singh Vs Cholla And Others
Rajasthan High Court · (2024) 01 RAJ CK 0059
High Courts10 Jan 2024Disposed Of
Ishwar Vs Naresh Kumar And Others
Rajasthan High Court · (2024) 01 RAJ CK 0058
High Courts10 Jan 2024Allowed
Shankar Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 419, 420
High Courts09 Jan 2024Dismissed
Kalla Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0069
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r) (s), 3(2)(va), 14AIndian Penal Code, 1860 — Section 34, 323, 341Probation Of Offenders Act, 1958 — Section 4
High Courts09 Jan 2024Disposed Of
Saroj And Others Vs Jai Singh And Others
Rajasthan High Court · (2024) 01 RAJ CK 0067
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule1, Order 39 Rule 2
High Courts09 Jan 2024Dismissed
Suresh Kumar Vs Leela And Others
Rajasthan High Court · (2024) 01 RAJ CK 0066
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 15
High Courts09 Jan 2024Partly Allowed
Pawan Kumar Vs Chhaganlal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0065
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)
High Courts09 Jan 2024
Birbal Memorial Education Samiti Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0037
High Courts08 Jan 2024Allowed
LMJ Services Ltd Vs Principal Chief Commissioner Of Income Tax And Others
Rajasthan High Court · (2024) 01 RAJ CK 0045
Income Tax Act, 1961 — Section 124, 127, 148, 148A(b), 148A(d), 149(1)(a), 149(1)(b)
High Courts08 Jan 2024Disposed Of
Abdul Mazid Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0044
High Courts08 Jan 2024Disposed Of
Mukhtyar Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0043