High Courts08 Jan 2024Disposed Of
Mayank Singh Panwar And Others Vs Tata Capital Housing Finance Limited
Rajasthan High Court · (2024) 01 RAJ CK 0042
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 66 of 2,241
High Courts08 Jan 2024Disposed Of
Hemlata And Others Vs Ravindra Kumar Vora
Rajasthan High Court · (2024) 01 RAJ CK 0041
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
High Courts08 Jan 2024Disposed Of
Tulcharam Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts08 Jan 2024Allowed
Raju Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 389
High Courts08 Jan 2024Allowed
Parasa Ram And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 389
High Courts08 Jan 2024Allowed
Narendra Singh Shaktawat Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0036
High Courts08 Jan 2024Disposed Of
Rajesh Bhootra Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0035
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Jan 2024Allowed
Sikander @ Sikiya Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts05 Jan 2024Allowed
Amit Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0032
Indian Penal Code, 1860 — Section 120B, 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2024Allowed
Omprakash Vishnoi Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Indian Penal Code, 1860 — Section 120B, 467, 468, 471
High Courts05 Jan 2024Allowed
Raju Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2024Allowed
Vivek @ Nandu Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts05 Jan 2024Allowed
Anna Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Arms Act, 1959 — Section 3, 25
High Courts05 Jan 2024Allowed
Kailash Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts05 Jan 2024Allowed
Adu Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0026
Indian Penal Code, 1860 — Section 419, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2024Allowed
Dana Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0025
Indian Penal Code, 1860 — Section 376, 376(2)(N), 450, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2024Allowed
Mahender Tarachand And Others Vs Jitender And Others
Rajasthan High Court · (2024) 01 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Jan 2024Disposed Of
Tarachand And Others Vs Jitender And Others
Rajasthan High Court · (2024) 01 RAJ CK 0023
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jan 2024Allowed
Ganga Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 302, 306, 498A
High Courts04 Jan 2024Allowed
Sanjay @ Sanju And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 116, 119, 120B, 143, 171, 201, 395