High Courts03 Apr 2017
Girdhari, & Anr. Vs The District Collector Churu, & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0176
Code of Civil Procedure, 1908, Order 7Rule 17
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Rajasthan High Court judgments
44,813 judgments · page 596 of 2,241
High Courts03 Apr 2017
Smt.Vimla Devi Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0155
Code of Criminal Procedure, 1973, Section 437A -Indian Penal Code, 1860, Section 120B, Section 302, Section 201 - Punishm
High Courts03 Apr 2017
Saddam Hussain Vs Mahendra Singh S/o Chain Singh
Rajasthan High Court · (2017) 04 RAJ CK 0150
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts03 Apr 2017Allowed
Mushtaq Ahmed S/o Shri Ali Baksh Vs Mohd. Akhtar
Rajasthan High Court · (2017) 04 RAJ CK 0068
Code of Civil Procedure, 1908, Section 100 - Second appealTransfer of Property Act, 1882, Section 123, Section 129 - Transfer how effected - Savin
High Courts03 Apr 2017
Gopal Soni S/o Champa Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0005
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 380, S
High Courts03 Apr 2017
Jitendra S/o Ramkishore @ Kishore Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0004
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,
High Courts03 Apr 2017
Kajod Mal S/o Bheruram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0003
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts03 Apr 2017Allowed
Shrawanram Vs State
Rajasthan High Court · (2017) 04 RAJ CK 0002
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 354, S
High Courts03 Apr 2017Allowed
Suresh Chandra Kanasia S/o Prahalad Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0001
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts31 Mar 2017
Rajesh Sharma @ Raju Pandit Vs State of Rajasthan through Chief Secretary
Rajasthan High Court · (2017) 03 RAJ CK 0140
Constitution of India, Article 14, Article 254(2), Article 246(2), Article 255(c) - Appointment of Commission to inquire into and report on the adminis
High Courts31 Mar 2017Dismissed
State of Rajasthan Vs Jaswant Singh S/o Teja Tam
Rajasthan High Court · (2017) 03 RAJ CK 0120
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 120B, Section 302,
High Courts31 Mar 2017Dismissed
State of Rajasthan Vs Ram Prasad S/o Raju Gurjar
Rajasthan High Court · (2017) 03 RAJ CK 0119
Code of Criminal Procedure, 1973, Section 378(iii), Section 378(i) - Appeal in case of acquittal - Appeal in case of acquittalIndian Penal Code, 1860,
High Courts31 Mar 2017
Manjeet Singh Vs Ranjeet Singh
Rajasthan High Court · (2017) 03 RAJ CK 0001
Code of Criminal Procedure, 1973, Section 313, Section 311, Section 374, Section 378 - Power to examine the accused - Power to summon material witness
High Courts30 Mar 2017
Mithlesh S/o Manohar Lal Vs State of Rajasthan & anr
Rajasthan High Court · (2017) 03 RAJ CK 0147
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtNegotiable Instruments Act, 1881, Section 138, Section 142
High Courts30 Mar 2017
National Insurance Co. Ltd Vs Motor Accident Claims Tribunal, Ajmer Thro his Presiding Officer and others
Rajasthan High Court · (2017) 03 RAJ CK 0144
Motor Vehicles Act, 1988, Section 174, Section 174 - Recovery of money from insurer as arrear of land revenue
High Courts30 Mar 2017
Gafur Khan & Ors. Vs Ramjan Khan & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0139
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Civil Pro
High Courts30 Mar 2017
M/s Kanchan Jyoti Agro Industries Jaipur Vs Rajasthan Co-operative
Rajasthan High Court · (2017) 03 RAJ CK 0130
High Courts30 Mar 2017Dismissed
Barkatullah Khan S/o Shri Abdul Khalik Khan Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0118
Rajasthan Civil Service Pension Rules, 1996, Rule 53(1)
High Courts30 Mar 2017Disposed
Datar Singh S/o Shri Ram Kumar Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0117
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts30 Mar 2017
Hakam Singh S/o Harnek Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0116
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 313, Section 437A - Examination of witnesses by police - Power to examine the acc