High Courts28 Mar 2017Allowed
Vishnu Das S/o Laxman Das Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 03 RAJ CK 0098
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 598 of 2,241
High Courts27 Mar 2017Disposed
Jasu Singh S/o Bheru Singh Vs Union of India through the Secretary & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0198
National Highways Act, 1956, Section 3G - Determination of amount payable as compensationRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2
High Courts27 Mar 2017
Vinod Kanwar Rathore Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0190
High Courts27 Mar 2017
Ram Charan Nayak Vs Ajmer Vidhyut Vitran Nigam Limited
Rajasthan High Court · (2017) 03 RAJ CK 0179
Code of Criminal Procedure, 1973, Section 206, Section 260 - Special summons in cases of petty offence - Power to try summarilyIndian Penal Code, 1860,
High Courts27 Mar 2017Dismissed
State of Rajasthan Vs Deen Dayal S/o Pusa Ram
Rajasthan High Court · (2017) 03 RAJ CK 0108
Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
High Courts27 Mar 2017Allowed
Rampratap S/o Momanram Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0097
Code of Criminal Procedure, 1973, Section 161, Section 164 - Examination of witnesses by police - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts27 Mar 2017Allowed
Suja Ram S/o Meva Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0096
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts27 Mar 2017
Thakra Ram S/o Tulsa Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0095
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts27 Mar 2017
Umakant @ Robin @ Uma Shanker S/o Shri Pyare Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0094
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 397, Se
High Courts25 Mar 2017
The Oriental Insurance Company Ltd. Vs Rajya W/o Shri Devalal & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0193
Limitation Act, 1908, Section 5
High Courts25 Mar 2017
Jodhpur Vidyut Vitran Nigam Ltd Vs Sohan Lal
Rajasthan High Court · (2017) 03 RAJ CK 0163
Electricity Act, 2003, Section 135 - Theft of electricity
High Courts25 Mar 2017
Govind Kumhawat Vs Bodee Lal & Anr.
Rajasthan High Court · (2017) 03 RAJ CK 0162
provisions of Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)
High Courts25 Mar 2017
Dalla Ram Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0160
High Courts25 Mar 2017
State of Rajasthan Vs Chhittarlal & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0159
Narcotic Drugs and Psychotropic Substances Act, 1985, Section 25, Section 8, Section 15(c) - Punishment/or allowing premises, etc., to be used/or commission of an offence - Pr
High Courts25 Mar 2017
Babu Lal & Anr. Vs Pancha Ram & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0157
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts25 Mar 2017Dismissed
Dr. Megehndra Sharma, S/o Shri Mangilal Sharma Vs State of Rajasthan through its Additional Chief Secretary, Department of Science & Technology, Government of Rajasthan, & Anr.
Rajasthan High Court · (2017) 03 RAJ CK 0132
Rajasthan Service Rules, 1951, Rule 144A
High Courts25 Mar 2017
Ganesh Singh S/o Sh. Bhairu Singh Rawat Vs Director, Vardhaman Mahaveer Open University, Regional Centre, Ajmer & Ors.
Rajasthan High Court · (2017) 03 RAJ CK 0131
Industrial Disputes Act, 1947, Section 25F, Section 25G, Section 25F(a), Section 25F(b), Section 25H, Section
High Courts25 Mar 2017
TULCHA RAM Vs State of Rajasthan & ors
Rajasthan High Court · (2017) 03 RAJ CK 0124
Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995, Section 47 - Non-discrimination in Government employment
High Courts25 Mar 2017Disposed
Dalla Ram S/o Bhika Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0093
Rajasthan Panchayati Raj Rules, 1996, Rule 157(b)