COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 597 of 2,241

High Courts30 Mar 2017

Laxman Panwar S/O Late Shri. Poosaram Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0115

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,

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High Courts30 Mar 2017Dismissed

Rajpal Kaur W/o Shri Laxman Singh Vs The State of Rajasthan & Ors.

Rajasthan High Court · (2017) 03 RAJ CK 0114

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High Courts30 Mar 2017Allowed

Ramjeevan @ Pappu S/o Shri Mugla Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0113

Code of Criminal Procedure, 1973, Section 439, Section 151, Section 164, Section 107 - Special powers of High Court or Court of Session regarding bail

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High Courts30 Mar 2017Dismissed

Sanjay Kumar Changra Vs Union of India & Ors.

Rajasthan High Court · (2017) 03 RAJ CK 0112

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court

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High Courts30 Mar 2017Allowed

Satpal S/o Sh. Sahab Ram Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0111

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S

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High Courts30 Mar 2017Allowed

Shailesh Kumar S/o Jayanti Lal Vs State of Rajasthan Through Public Prosecutor

Rajasthan High Court · (2017) 03 RAJ CK 0110

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,

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High Courts30 Mar 2017Dismissed

Smt. Sandeep Pannu W/o Shri Rajendra Pal Singh Vs The State of Rajasthan & Ors

Rajasthan High Court · (2017) 03 RAJ CK 0109

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High Courts28 Mar 2017Disposed

Kailash Chand Meena Vs Suresh Yadav S/o Shiv Narayan & Ors.

Rajasthan High Court · (2017) 03 RAJ CK 0197

Code of Civil Procedure, 1908, Order 41Rule 22 -Motor Vehicles Act, 1988, Section 173, Section 173 - AppealsLi

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High Courts28 Mar 2017

Kailash Chand Meena Vs Suresh Yadav & Ors

Rajasthan High Court · (2017) 03 RAJ CK 0196

Code of Civil Procedure, 1908, Order 41Rule 22 -Motor Vehicles Act, 1988, Section 173, Section 173 - AppealsLi

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High Courts28 Mar 2017Dismissed

Shanti Lal Joshi S/o Shri Brijlal Shrimali Vs Lalit Sharma S/o Shri Madan Lal Sharma

Rajasthan High Court · (2017) 03 RAJ CK 0146

Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account

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High Courts28 Mar 2017

Nand Lal S/o Shri Ramkishan Vs Rajendra Kumar S/o Shri Khetaram, & Antr.

Rajasthan High Court · (2017) 03 RAJ CK 0141

Code of Criminal Procedure, 1973, Section 397, Section 401 -Negotiable Instrument Act, 1981, Section 138

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High Courts28 Mar 2017Disposed

Dilip Joshi S/o Shri Ganesh Lal Joshi Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0107

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts28 Mar 2017

Khinv Singh S/o Bheru Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0106

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High Courts28 Mar 2017

Mahendra Kumar S/o Sh. Dulichand, Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0105

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High Courts28 Mar 2017Dismissed

Mehbob Ali Son of Shri Lal Mohammad Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0104

Code of Criminal Procedure, 1973, Section 313, Section 174 - Power to examine the accused - Police to enquire and report on suicide, etcIndian Penal Code, 1860,

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High Courts28 Mar 2017Dismissed

Manoj @ Raju s/O Shri Ram Swaroop Sharma Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0103

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 498A,

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High Courts28 Mar 2017Allowed

Phool Singh S/o Shri Mangla Ram Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) 03 RAJ CK 0102

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High Courts28 Mar 2017Allowed

Sher Singh S/o Sh. Bhoor Singh Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) 03 RAJ CK 0101

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High Courts28 Mar 2017Dismissed

Shyopatram S/o Shri Mansaram Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0100

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High Courts28 Mar 2017Allowed

Sonu @ Sonaram Vs State

Rajasthan High Court · (2017) 03 RAJ CK 0099

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia

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