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Rajasthan High Court judgments

44,813 judgments · page 595 of 2,241

High Courts04 Apr 2017

Pappu Ram S/o Sawa Ram Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0014

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec

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High Courts04 Apr 2017

Prakash S/o Anand Kriplani Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0013

Indian Penal Code, 1860, Section 306, Section 309 - Abetment of Suidde - Attempt to commit suicide

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High Courts04 Apr 2017

Rajesh Kumar Yadav S/o Shri Bhawani Shanker Yadav Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0012

Rajasthan Educational Service Rules, 1970, Rule 38

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High Courts04 Apr 2017

Raju Nath S/o Shri Chetan Nath Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0011

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia

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High Courts04 Apr 2017Dismissed

Shiv Kumar S/o Shri Bhudev Shandilya Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0010

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High Courts04 Apr 2017

Smt. Anita Bansal W/o Shri Bal Kishan Bansal Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0009

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High Courts04 Apr 2017Dismissed

Smt. Saraswati Beregama W/o Shri Nathu Lal Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0008

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High Courts04 Apr 2017Allowed

Subhash Chand Yadav S/o Shri Ramnarain Vs The Union of India

Rajasthan High Court · (2017) 04 RAJ CK 0007

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts04 Apr 2017Dismissed

Smt. Sharda W/o Shri Bhusan Kumar Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0006

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High Courts03 Apr 2017Disposed

SURENDRA KUMAR GURJAR & ORS Vs STATE OF RAJASTHAN & ORS.

Rajasthan High Court · (2017) 04 RAJ CK 0239

Constitution of India, Article 309 - Recruitment and conditions of service of persons serving the Union or a State

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High Courts03 Apr 2017

Velji Vs Natwar Lal & Ors

Rajasthan High Court · (2017) 04 RAJ CK 0237

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

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High Courts03 Apr 2017

Vinod Kumar Verma Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0236

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 14, Rule 16, Rule 19

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High Courts03 Apr 2017

Poorna Ram Vs Legal representatives of late Smt. Kishni & Ors.

Rajasthan High Court · (2017) 04 RAJ CK 0229

Specific Relief Act, 1963, Section 10 - Cases in which specific performance of contract enforceable

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High Courts03 Apr 2017

Priti Meena Vs State of Rajasthan & Ors.

Rajasthan High Court · (2017) 04 RAJ CK 0226

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High Courts03 Apr 2017

Sunil Solanki Vs Mohan Lal Parihar & Ors

Rajasthan High Court · (2017) 04 RAJ CK 0223

Code of Criminal Procedure, 1973, Section 97 - Search for person wrongfully confinedGuardians and Wards Act, 1890, Section 25, Section 25,

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High Courts03 Apr 2017

Smt. Neetu Kumari Vs Shri Rajendra Kumar Salvi

Rajasthan High Court · (2017) 04 RAJ CK 0211

Hindu Marriage Act, 1955, Section 13 - Divorce

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High Courts03 Apr 2017

Narayani Vs Nandram Das & Ors.

Rajasthan High Court · (2017) 04 RAJ CK 0204

Code of Civil Procedure, 1908, Order 1Rule 10

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High Courts03 Apr 2017

Sampat Singh Vs The State of Rajasthan & ors.

Rajasthan High Court · (2017) 04 RAJ CK 0198

Constitution of India, Article 226 - Power of High Courts to Issue certain writsRajasthan Panchayats Raj Act, 1994, Section 38

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High Courts03 Apr 2017

Jaswant Kumar Verma Vs Rajasthan State Roadways Transport Corporation & Ors

Rajasthan High Court · (2017) 04 RAJ CK 0179

Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndustrial Disputes Act, 1947, Section 10, Section 10A - Reference

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High Courts03 Apr 2017

Ghewar Ram Vs Hardayal Singh Champawat & Ors.

Rajasthan High Court · (2017) 04 RAJ CK 0177

Motor Vehicle Act, 1988, Section 173

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