High Courts06 Apr 2017
Ravindra Singh & ors. Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0199
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 593 of 2,241
High Courts06 Apr 2017
Mahesh Kumar Soni Vs The Judicial Magistrate & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0196
Code of Criminal Procedure, 1973, Section 125, Section 125(4) - Order for maintenance of wives, children and parents - Order for maintenance of wives, children and parents
High Courts06 Apr 2017
Jugal Kishore & Ors Vs Board of Revenue, Rajasthan, Ajmer & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0181
High Courts06 Apr 2017
Amrit Kanwar & Ors. Vs Ram Bharose & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0162
High Courts06 Apr 2017
Anand Bajaj & Anr. Vs Nagar Nigam, & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0161
Code of Civil Procedure, 1908, Order 1Rule 10
High Courts06 Apr 2017
Satya Narayan Koolwal Vs Dev Vart Jangir
Rajasthan High Court · (2017) 04 RAJ CK 0137
Transfer of Property Act, 1882, Section 54 - "Sale defined"Code of Criminal Procedure, 1973, Section 313, Section 357(3), Section
High Courts06 Apr 2017Allowed
Badri S/o Hajari Jat, R/o Village Haled Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0035
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S
High Courts06 Apr 2017Allowed
Haneef Khan @ Hippu S/o Sh. Kalu Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0034
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts06 Apr 2017Allowed
Jabbar Singh S/o Shri Narpat Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0033
Indian Penal Code, 1860, Section 147, Section 307, Section 323, Section 326, Section 148, Section 325,
High Courts06 Apr 2017Allowed
Jadish S/o Shri Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0032
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S
High Courts06 Apr 2017Allowed
Jog Singh S/o Shri Uk Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0030
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 506 - Punishment for cr
High Courts06 Apr 2017Allowed
Kamlesh S/o Hurji Sarpota Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0029
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 306 - Abetment of Suidd
High Courts06 Apr 2017Allowed
Kan Singh S/o Juth Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0028
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 506 - Punishment for cr
High Courts06 Apr 2017Allowed
Kishore Kumar S/o Shri Pratap Chand Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0027
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts06 Apr 2017Dismissed
Madhvi Sharma Vs The Central Administrative Tribunal
Rajasthan High Court · (2017) 04 RAJ CK 0026
Central Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14
High Courts06 Apr 2017Disposed
MANAGING COMMITTEE, SARASWATI NIKETAN SENIOR Vs Smt. GEETA RAJPUT W/o Shri Lal Singh Rajput
Rajasthan High Court · (2017) 04 RAJ CK 0025
High Courts06 Apr 2017
Prem Shankar Somvanshi S/o Shri Hanuman Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0024
High Courts06 Apr 2017Allowed
Rameshchandra Paliwal, Proprietor, M/s. Paliwal Perfumers Vs Sima & Company
Rajasthan High Court · (2017) 04 RAJ CK 0023
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts06 Apr 2017
Sunil Bishnoi son of Shri Hanuman Singh Bishnoi Vs Indian Oil Corporation Limited
Rajasthan High Court · (2017) 04 RAJ CK 0022
Rajasthan Tenancy Act, 1955, Section 45
High Courts04 Apr 2017
Sher Singh Vs Managing Director
Rajasthan High Court · (2017) 04 RAJ CK 0234
Industrial Disputes Act, 1947, Section 33 C (2) -Industrial Disputes Rules, 1958, Rule 22-A