High Courts10 Apr 2017Allowed
Dr. Shashi Mehra D/o Sidhart Mehra Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0042
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Rajasthan High Court judgments
44,813 judgments · page 592 of 2,241
High Courts10 Apr 2017Disposed
Purshottam S/o Shri Girdhari Lal Khandelwal Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0041
High Courts10 Apr 2017Dismissed
Shri Yashwant Singh S/o Late Shri Phool Chand Ji Vs The Additional District Judge
Rajasthan High Court · (2017) 04 RAJ CK 0040
Rajasthan Stamp Act, 1998, Section 65
High Courts07 Apr 2017
Prem Singh Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0225
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 41, Section 323,
High Courts07 Apr 2017
New India Insurance Co Ltd Vs Smt Sudha Dubdy
Rajasthan High Court · (2017) 04 RAJ CK 0217
High Courts07 Apr 2017
National Insurance Company Lim Vs Smt Sunita And Ors
Rajasthan High Court · (2017) 04 RAJ CK 0216
High Courts07 Apr 2017
Mukesh @ Pappu Vs The State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0207
Indian Penal Code, 1860, Section 302, Section 376 (2) -Rajasthan Prisoner (Release on Parole) Rules, 1958, Rule 9
High Courts07 Apr 2017
Lrs of Harbansh Lal & Ors. Vs Nathmal & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0192
Code of Civil Procedure, 1908, Order 41Rule 22
High Courts07 Apr 2017
National Insurance Co Ltd Vs Jagannath & Anr
Rajasthan High Court · (2017) 04 RAJ CK 0182
High Courts07 Apr 2017
JitendrSa Kumar Choudhary Vs State of Rajasthan & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0180
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 17
High Courts07 Apr 2017
Karna Ram Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0172
Code of Civil Procedure, 1908, Order 26Rule 9, Order 39Rule 7
High Courts07 Apr 2017
Arun Kumar Nagda Vs The Indian Oil Corporation Limited & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0160
High Courts07 Apr 2017Dismissed
Kaushalya Paliwal W/o Harigopal Paliwal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0039
High Courts07 Apr 2017
Raju Singh Son of Shri Idan Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0038
High Courts07 Apr 2017Dismissed
Rakesh @ Rodia S/o Sharwan Kumar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0037
Code of Criminal Procedure, 1973, Section 313, Section 464 - Power to examine the accused - Effect of omission to frame, or absence of, or error in, chargeIndian Penal Cod
High Courts06 Apr 2017
Smt.Jogendra Kaur & Ors Vs Board of Revenue for Rajasthan & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0231
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973, Section 4, Section 15(2), Section 11, Section 4(1), Section 15(1)
High Courts06 Apr 2017
Prakash Chandra Bothra Vs Union of India & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0228
High Courts06 Apr 2017
Sita Ram Vs Trilok Chand Hurkat
Rajasthan High Court · (2017) 04 RAJ CK 0219
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts06 Apr 2017
Narayan Lal & Anr. Vs Sohan Lal & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0205
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2 -Limitation Act, 1908, Section 5