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Judgment
Issue notice to the respondents.
On the asking of the court, Mr. Aniroodh Mathur on behalf of Mr. Anurag Sharma, AAG has caused appearance for the respondents. A copy of the petition has been served upon him.
In the present petition, as prayer has been made that the respondents be directed to issue experience certificate to the petitioners in proper format so that the petitioners can avail benefit of bonus marks in the process of selection to the post of
LDC.
The learned counsel for the petitioners has submitted that the petitioners have worked as Secretary, Water Shed Committee, Narsana, Jalore w.e.f. 1.1.2012 and the petitioners are still working till date.
Mr. Anirood Mathur on behalf of Mr. Anurag Sharma, AAG, has stated that the service rendered by the petitioners is to be counted for grant of bonus marks till 1.2.2013 and therefore, if the petitioners have worked as Secretary, Water Shed Committee, Narsana, Jalore, they are entitled to be issued experience certificate from 1.1.2012 to 1.2.2013.
The learned counsel for the respondents further submitted that the respondents have already issued circular on 24.3.2017 and hence, experience of the petitioners after examining of the record is to be verified by a person who is incharge of the Water Shed Committee, where the petitioners have worked.
After hearing the learned counsel for the parties, the present petition is disposed of by issuing direction to the incharge of the Water Shed Committee, where the petitioners were working to examine the record and thereafter verify the work experience certificate of the petitioners by issuing requisite experience certificate. The said experience certificate shall be counter signed by the respondent no.4. Needful be done within ten days from today.
A copy of this order under the seal and signature of the Court Master be handed over to Mr. Anirood Mathur appearing on behalf of Mr. Anurag Sharma, AAG, for onward transmission and necessary compliance.