High Courts24 Aug 2017
Basant Kumar Jha Vs Smt Mithlesh Jha D/o Shri Jagdish nandan Sharma
Rajasthan High Court · (2017) 08 RAJ CK 0040
Hindu Marriage Act, 1955, Section 13, Section 13(1) - Divorce - Divorce
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 565 of 2,241
High Courts24 Aug 2017Dismissed
Shankar Lal son of Banwari Lal Vs Union of India
Rajasthan High Court · (2017) 08 RAJ CK 0038
Code of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etcRailways Act, 1989, Section 125, Section 124A,
High Courts23 Aug 2017Allowed
Aruneshwar Krishna Verma S/o Shri K.K. Verma Vs State Of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0059
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,
High Courts23 Aug 2017
Om Prakash Lakshykar S/o Late Shri Mahadev Prasad Vs State Of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0058
Code of Criminal Procedure, 1973, Section 482, Section 91 - Saving of inherent powers of High Court - Summons to produce document or other thingIndian Penal Code, 1860,
High Courts23 Aug 2017Allowed
Neeraj Kumar Gaur son of Shri Dinesh Kumar Gaur Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 08 RAJ CK 0057
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 498A, Section 406 - Husba
High Courts23 Aug 2017Allowed
Smt. Bhanupriya wife of Shri Bahadur Singh Vs State Of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0056
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,
High Courts23 Aug 2017Allowed
Deepak @ Raja S/o Dinesh Chand Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0055
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 34, Section 392 - Acts done
High Courts23 Aug 2017Allowed
Pushkar S/o Jagdish Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0054
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtRajasthan Forest Act, 1953, Section 33, Section 41,
High Courts23 Aug 2017
Rahul Rao S/o Shri Bherulal Rao Vs State Of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0053
Code of Criminal Procedure, 1973, Section 482, Section 164 - Saving of inherent powers of High Court - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts23 Aug 2017
Rahul Rao S/o Shri Bherulal Rao Vs State Of Rajasthan through P.P.
Rajasthan High Court · (2017) 08 RAJ CK 0052
Code of Criminal Procedure, 1973, Section 482, Section 164 - Saving of inherent powers of High Court - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts23 Aug 2017
Vimal Kumar Mishra S/o Shri Narsingh Prasad Mishra Vs Smt Savita W/o Sh. Vimal Kumar Mishra
Rajasthan High Court · (2017) 08 RAJ CK 0037
Hindu Marriage Act, 1955, Section 13 - Divorce
High Courts22 Aug 2017
Ganga Hurkat & Ors. Vs Dilipsingh & Ors.
Rajasthan High Court · (2017) 08 RAJ CK 0061
High Courts22 Aug 2017Disposed
Bheem Raj Paliwal S/o Shri Sangi Dan Paliwal Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0033
High Courts22 Aug 2017Dismissed
Durgesh Bhati S/o Gamma Ram Bhati Vs Rekha D/o Durgaram
Rajasthan High Court · (2017) 08 RAJ CK 0032
Hindu Marriage Act, 1955, Section 9 - Restitution of conjugal rightsFamily Courts Act, 1984, Section 19 - Appeal
High Courts22 Aug 2017
Deepak Vyas S/o Shri Nand Kishore Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0031
High Courts22 Aug 2017Disposed
Smt. Jyoti Panchal & Anr. Vs State & Anr.
Rajasthan High Court · (2017) 08 RAJ CK 0027
High Courts21 Aug 2017Dismissed
Sahab Ram S/o Shri Pusa Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0036
High Courts21 Aug 2017Disposed
Ganpat Lal, Son of Shri Nirasi Lal Sawarnkar Vs Rent Tribunal, Kota
Rajasthan High Court · (2017) 08 RAJ CK 0030
High Courts21 Aug 2017
Gujara son of Hona Kher Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0029
Code of Criminal Procedure, 1973, Section 313, Section 616, Section 437A - Power to examine the accusedIndian Penal Code, 1860,
High Courts21 Aug 2017Disposed
Nathan Singh Son of Shri Raghuveer Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0028
Indian Penal Code, 1860, Section 302, Section 34, Section 324, Section 323, Section 341 - Punishment for murder - Acts done by sev