High Courts18 Aug 2017Disposed
Tabassum Tahir D/o Shri Mohammed Tahir Vs Coordinator B.S.T.C. 2017
Rajasthan High Court · (2017) 08 RAJ CK 0035
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 566 of 2,241
High Courts18 Aug 2017Allowed
Teja Ram @ Bheem S/o Pemaji Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0034
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts18 Aug 2017Disposed
Hukmi Chand S/o Shri Kanaram Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0024
High Courts11 Aug 2017Allowed
Gopal Singh @ Durgpal Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0023
Indian Penal Code, 1860, Section 450, Section 376D - House-trespass in order to commit offence punishable with imprisonment for life - Intercourse by any member of the management or staff of
High Courts11 Aug 2017Dismissed
Mohammed Suleman S/o Shri Chand Mohammed Vs Muncipal Board, Salumber, District Udaipur
Rajasthan High Court · (2017) 08 RAJ CK 0022
Municipalities Act, 1920, Section 279
High Courts11 Aug 2017
Ram Singh & Ors Vs Union Of India & Ors
Rajasthan High Court · (2017) 08 RAJ CK 0021
High Courts10 Aug 2017
The General Manager, Rajasthan State Road Transport Vs Hari Prasad s/o Shri Bal Kishanji Tinwari
Rajasthan High Court · (2017) 08 RAJ CK 0020
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts10 Aug 2017Dismissed
Surendra Nath Asopa s/o Shri Kunwarlal Asopa Vs Jaisendra Nath s/o late Shri Kunwarlalji Asopa
Rajasthan High Court · (2017) 08 RAJ CK 0019
Code of Civil Procedure, 1908, Section 96 - Appeal from original decreeHindu Succession Act, 1956, Section 6 - Devolution of interest in coparcenary property
High Courts09 Aug 2017
Ram Rakh Ram s/o. Shri Har Lal Vishnoi Vs The New India Assurance Co. Ltd.,
Rajasthan High Court · (2017) 08 RAJ CK 0018
High Courts09 Aug 2017
Smt. Khushbu wife of Kanhaiya Lal, D/o Shyam Sunder Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0017
Indian Penal Code, 1860, Section 34, Section 306 - Acts done by several persons in furtherance of common intention - Abetment of Suidde
High Courts09 Aug 2017Allowed
Naveen Jangid S/o Shri Ramchandra Jangid Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0002
Code of Criminal Procedure, 1973, Section 161, Section 164 - Examination of witnesses by police - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts08 Aug 2017
Bhanwar Singh s/o Duleh Singh Badwa Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0016
Indian Penal Code, 1860, Section 302, Section 323, Section 148, Section 325, Section 149 - Punishment for murder - Punishment for
High Courts08 Aug 2017Dismissed
Kamal Kishore Swami S/o Shri Ghanshyam Kumar Swami Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0015
Rajasthan Civil Services (Appointment of Dependent of Deceased Employee) Rules, 1996, Rule 2(c)
High Courts08 Aug 2017Allowed
Murari Lal Gupta Son of Late Shri Rameshwar Prasad Gupta Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0014
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 16 -Rajasthan High Court (Conditions of Services of Staff) Rules, 1953, Rule 12, Rule 13
High Courts08 Aug 2017
Smt. Meena W/o Shri Prem Prakash Balach Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0013
Code of Criminal Procedure, 1973, Section 397, Section 161, Section 228 - Calling for records to exercise powers of revision - Examination of witnesses by police - Framing
High Courts04 Aug 2017Dismissed
Bajaj Allianz General Insurance Company Limited Vs Rambha Devi And Ors
Rajasthan High Court · (2017) 08 RAJ CK 0062
Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts04 Aug 2017
Kamla Devi W/o Dhanna Ram & anr. Vs Devaram S/o Hanumaram & ors.
Rajasthan High Court · (2017) 08 RAJ CK 0060
Employees Compensation Act, 1923, Section 4, Section 30
High Courts04 Aug 2017Disposed
Sumitra Choudhary D/o Shri Dana Ram Choudhary Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0011
High Courts03 Aug 2017Dismissed
Jagseer Singh S/o Sukhdev Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0012
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 120B, Section 302,
High Courts03 Aug 2017
Bhairulal S/o Sh. Kana @ Ana @ Khanaji Gurjar Vs State of Rajasthan through Public Prosecutor
Rajasthan High Court · (2017) 08 RAJ CK 0010
Indian Penal Code, 1860, Section 307, Section 323, Section 148, Section 325, Section 149, Section 452,