Code of Criminal Procedure, 1973, Section 313, Section 374(2) - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Sectio

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High Courts31 Jul 2017Dismissed

State of Rajasthan Vs Ranjeet Singh @ Ramni S/o Shri Hardeep Singh

Rajasthan High Court · (2017) 07 RAJ CK 0072

Code of Criminal Procedure, 1973, Section 377 - Appeal by the State Government against sentenceIndian Penal Code, 1860, Section 323, Section 325,

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High Courts31 Jul 2017

State of Rajasthan Vs ShankerLuhar son of Ram Niwas

Rajasthan High Court · (2017) 07 RAJ CK 0071

Code of Criminal Procedure, 1973, Section 377 - Appeal by the State Government against sentenceNarcotic Drugs and Psychotropic Substances Act, 1985, Section 15,

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High Courts28 Jul 2017

Shree Ercon Prefabs Vs The State of Rajasthan & Ors.

Rajasthan High Court · (2017) 07 RAJ CK 0092

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High Courts28 Jul 2017

Narsinga Ram S/o Shri Jagrupa Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 07 RAJ CK 0079

Code of Criminal Procedure, 1973, Section 313, Section 374 (2) - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Secti

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High Courts28 Jul 2017Dismissed

Anil Modi s/o late Shri Bramhdev Modi Vs Smt. Kamla Modi w/o late Shri Bramhdev Modi

Rajasthan High Court · (2017) 07 RAJ CK 0070

Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2, Order 43Rule 1 -Code of Criminal Procedure, 1973

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High Courts28 Jul 2017Allowed

Kundan Singh S/o Shri Narpat Singh Rajput Vs Alol Kanwar W/o Shri Sher Singh Rajput

Rajasthan High Court · (2017) 07 RAJ CK 0069

Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2

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High Courts28 Jul 2017Dismissed

Smt..Lilawati W/o Shri Shyam Lal Chitodiya Vs Shri Shyam Lal Chitodiya S/o Shri Ladu Ram Chitodiya

Rajasthan High Court · (2017) 07 RAJ CK 0068

Indian Penal Code, 1860, Section 494 - Marrying again during lifetime of husband or wifeHindu Marriage Act, 1955, Section 11, Section 13,

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High Courts27 Jul 2017Allowed

Dhan Singh son of Bhagwan Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 07 RAJ CK 0067

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec

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High Courts26 Jul 2017