High Courts26 Jul 2017Allowed
Dariyav S/o Late Sh. Tilokram Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0063
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 568 of 2,241
High Courts26 Jul 2017Allowed
Deepak Kumar Son of Dwarkaprasad Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0062
Indian Penal Code, 1860, Section 376, Section 384 - Punishment for rape - Punishment for extortionScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 198
High Courts26 Jul 2017Disposed
Ekta Shukla D/o Ram Charan Shukla Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0061
High Courts26 Jul 2017Allowed
Gatu Singh S/o Pahad Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0060
Indian Penal Code, 1860, Section 379, Section 447, Section 323, Section 427 - Punishment for theft - Punishment for criminal trespass - Punishment for
High Courts26 Jul 2017Dismissed
Shri Mehmood Khan Son of Shri Ramjan Khan Vs Shri Mohd. Siddique Belim Son of Shri Noor Mohd
Rajasthan High Court · (2017) 07 RAJ CK 0059
High Courts25 Jul 2017
Ajmer Vidhut Vitaran Nigam Ltd Vs Smt.Roopa w/o late Keelu Balai
Rajasthan High Court · (2017) 07 RAJ CK 0065
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts24 Jul 2017Dismissed
Gopal Johari son of Shri Bhanwar Lal Johari Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0057
Code of Criminal Procedure, 1973, Section 228 - Framing of chargeIndian Penal Code, 1860, Section 324, Section 307, Section 427
High Courts21 Jul 2017Disposed
Banwari Lal S/o Shankerlal Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0056
Indian Penal Code, 1860, Section 147, Section 323 - Punishment for rioting - Punishment for voluntarily causing hurt
High Courts21 Jul 2017Disposed
Buddharam S/o Handuram Vs State of Rajasthan Through PP
Rajasthan High Court · (2017) 07 RAJ CK 0055
Indian Penal Code, 1860, Section 323, Section 326, Section 341, Section 308 - Punishment for voluntarily causing hurt - Voluntarily causing ievous hur
High Courts21 Jul 2017Disposed
Kisaan Sangharsh Samiti Vs Union of India
Rajasthan High Court · (2017) 07 RAJ CK 0054
High Courts21 Jul 2017Disposed
National Highways Autority of India Vs Dev Petroleum Point
Rajasthan High Court · (2017) 07 RAJ CK 0053
Arbitration and Conciliation Act, 1996, Section 34 - Application for setting aside arbitral award
High Courts20 Jul 2017
Ajab Lal s/o. Shri Motilal, by caste Jain Vs Babulal s/o. Ganesh Ram
Rajasthan High Court · (2017) 07 RAJ CK 0052
High Courts20 Jul 2017
Shanker Lal son of Shri Nathu Rot Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0045
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sec
High Courts19 Jul 2017
Mahendra Kumar Modi Vs Harish Nagawala
Rajasthan High Court · (2017) 07 RAJ CK 0090
Negotiable Instruments Act, 1881, Section 138, Section 139 - Dishonour of cheque for insufficiency, etc., of funds in the account - Presumption in favour of holder
High Courts19 Jul 2017Disposed
Bhagwati Lal S/o Late Shri Jaggannath Vs Roopa S/o Daula Ji Gamesti, R/o Rebarion Ka Guda
Rajasthan High Court · (2017) 07 RAJ CK 0051
High Courts19 Jul 2017Dismissed
Bhanwar Lal S/o Ramkalyan Soni Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0050
Indian Penal Code, 1860, Section 34, Section 307, Section 323, Section 326 - Acts done by several persons in furtherance of common intention - Attempt
High Courts19 Jul 2017Disposed
Kishanchand @ Babbu S/o Late Shri Laxmi Narayan Vs Ashutosh Sharma S/o Sh. Krishna Gopal Sharma
Rajasthan High Court · (2017) 07 RAJ CK 0049
High Courts19 Jul 2017Disposed
Mohan Lal Son of Shri Shyam Lal Vs Smt. Geeta Gupta Wife of Shri Deepak Gupta
Rajasthan High Court · (2017) 07 RAJ CK 0048
High Courts19 Jul 2017
Ramesh Chand S/o Sh. Damoder Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0047
Indian Penal Code, 1860, Section 279, Section 304A - Rash driving or riding on a public way - Causing death by negligence
High Courts19 Jul 2017
Ram Karan s/o. Shri Bhagu Ram Vs Sugana Ram s/o. Shri Teja Ram
Rajasthan High Court · (2017) 07 RAJ CK 0046