High Courts17 Jul 2018Disposed Off
Vishana Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0070
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 500 of 2,241
High Courts17 Jul 2018Allowed
Suman Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0069
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts17 Jul 2018Allowed
Jayesh Kumbhat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0068
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts17 Jul 2018Disposed Off
Smt. Bhagwanti Sandhu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0067
High Courts17 Jul 2018Disposed Off
Suman Bala @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0066
High Courts17 Jul 2018Dismissed
Sanjay Tanwar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0065
High Courts16 Jul 2018Disposed Off
Rukmudin @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0190
Trade Union Act, 1926 — Section 9A, 11Industrial Disputes Act, 1947 — Section 25T, 25U
High Courts16 Jul 2018Dismissed
Rajasthan Financial Corporation @APPELLANT@Hash Rajendra Singh Gehlot
Rajasthan High Court · (2018) 07 RAJ CK 0189
High Courts16 Jul 2018Dismissed
Shekhawati Institute Of Pharmacy @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0188
Constitution of India, 1950 — Article 226
High Courts16 Jul 2018Disposed Off
M/s Medical Designs India Private Ltd @APPELLANT@Hash Rajasthan State Industrial Development And Investment Corporation Limited
Rajasthan High Court · (2018) 07 RAJ CK 0187
Rajasthan State Industrial Development and Investment Corporation Limited Disposal of the Land Rules, 1979 — Section 24(3), 24(4)Code of Civil Procedure, 1908 — Order 7 Rule 11Constitution of India, 1950 — Article 14, 226(3)
High Courts16 Jul 2018Partly Allowed
Ramcharan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0186
Code of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 307, 313, 323, 452Arms Act, 1959 — Section 3, 25
High Courts16 Jul 2018Disposed Off
Salim Khan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0064
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts16 Jul 2018Disposed Off
Lalita @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0063
High Courts13 Jul 2018Dismissed
Smt Rukmani Devi @APPELLANT@Hash Smt Kailash Kanwar
Rajasthan High Court · (2018) 07 RAJ CK 0185
Hindu Succession Act, 1956 — Section 39Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jul 2018
Johari Lal Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0184
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts13 Jul 2018Disposed Off
Shivani Verma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0183
Code of Criminal Procedure, 1973 — Section 340, 482Indian Penal Code, 1860 — Section 34, 120B, 193, 195, 196, 199, 200, 205, 211, 376, 384, 388, 389, 420, 465, 467, 468, 471
High Courts13 Jul 2018Disposed Off
Shanti Devi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0182
General Clauses Act, 1897 — Section 3(35), 3(66)Constitution of India, 1950 — Article 217(2)
High Courts13 Jul 2018Dismissed
Ramchandra @APPELLANT@Hash Shyonarayan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0181
High Courts13 Jul 2018Disposed Off
Ram Charan Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0180
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Jul 2018Disposed Off
Sahdev Pareek @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0179