COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 498 of 2,241

High Courts25 Jul 2018Dismissed

Association of Self Financing Universities of Rajasthan @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0226

Constitution of India, 1950 — Article 14, 19, 19(1)(f), 19(1)(g), 19(6), 26, 26(a), 30, 31, 358

High Courts24 Jul 2018

Nikhil Choudhary @APPELLANT@Hash Union Of India

Rajasthan High Court · (2018) 07 RAJ CK 0225

High Courts24 Jul 2018Allowed

Manoj Kumar @APPELLANT@Hash Sharda Bai

Rajasthan High Court · (2018) 07 RAJ CK 0224

Indian Penal Code, 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 125

High Courts24 Jul 2018Dismissed

Commissioner Of Income Tax Tds @APPELLANT@Hash M/s Bharti Hexacom Limited

Rajasthan High Court · (2018) 07 RAJ CK 0223

Indian Contract Act, 1872 — Section 182Income Tax Act, 1961 — Section 194H

High Courts24 Jul 2018Dismissed

Brij Lal @APPELLANT@Hash Rent Tribunal, Alwar

Rajasthan High Court · (2018) 07 RAJ CK 0222

Rajasthan Rent Control Act, 2001 — Section 9

High Courts24 Jul 2018Dismissed

Principal Commissioner Of Income Tax @APPELLANT@Hash Shri Pramod Jain

Rajasthan High Court · (2018) 07 RAJ CK 0221

High Courts24 Jul 2018Disposed Off

Sumit Sharma @APPELLANT@Hash Smt Gayatri Devi

Rajasthan High Court · (2018) 07 RAJ CK 0220

High Courts24 Jul 2018Disposed Off

Kanchan Kumari @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0219

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366Protection of Children from Sexual Offences Act, 2012 — Section 17

High Courts24 Jul 2018Allowed

Barmer Lignite Mining Co. Ltd @APPELLANT@Hash DCIT, Central Circle 6

Rajasthan High Court · (2018) 07 RAJ CK 0218

High Courts23 Jul 2018

autilya Mahila T T College @APPELLANT@Hash Subodh Agarwal

Rajasthan High Court · (2018) 07 RAJ CK 0217

High Courts23 Jul 2018Disposed Off

Smt. Manju @APPELLANT@Hash Managing Director, Jaipur City Transport & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0216

High Courts23 Jul 2018Dismissed

State of Rajasthan @APPELLANT@Hash Manoj Kumar

Rajasthan High Court · (2018) 07 RAJ CK 0215

Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 120B, 205, 419, 420, 467, 468, 471Rajasthan Civil Services (Conduct) Rules, 1971 — Rule 16, 18

High Courts23 Jul 2018Dismissed

Tejsingh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0214

Rajasthan Urban Improvement Trust Act, 1959 — Section 52(1), 52(2), 52(3), 52(4)Constitution of India, 1950 — Article 14

High Courts20 Jul 2018Disposed Off

Satya Prakash @APPELLANT@Hash Union of India & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0213

Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 341, 325, 326

High Courts20 Jul 2018Dismissed

Surendra Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0212

Indian Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94Code of Criminal Procedure, 1973 — Section 340

High Courts20 Jul 2018Dismissed

Kiran @APPELLANT@Hash Union of India & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0211

Constitution of India, 1950 — Article 142

High Courts20 Jul 2018Dismissed

Commissioner Of Central Goods And Service Tax @APPELLANT@Hash Jatan Construction Private Limited

Rajasthan High Court · (2018) 07 RAJ CK 0210

Finance Act, 1994 — Section 65(105)(zzzza), 82, 83Central Excise Act, 1944 — Section 14

High Courts20 Jul 2018Dismissed

Sanjay Paliwal @APPELLANT@Hash Alok Goyal

Rajasthan High Court · (2018) 07 RAJ CK 0209

Code of Civil Procedure, 1908 — Section 96

High Courts19 Jul 2018Disposed Off

Amit Kumar Dusad @APPELLANT@Hash Akhil Bhartiya Khandelwal Vaishya Mahasabha & Another

Rajasthan High Court · (2018) 07 RAJ CK 0208

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227

High Courts19 Jul 2018Allowed

Mahesh Dangayach @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0207

Rajasthan Stamp Act, 1998 — Section 51Rajasthan Stamp Rules, 2004 — Rule 58