High Courts19 Jul 2018Dismissed
Smt. Pallavi Gautam @APPELLANT@Hash Ramnarayan
Rajasthan High Court · (2018) 07 RAJ CK 0206
Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 499 of 2,241
High Courts19 Jul 2018
Smt. Shashi Lata Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0076
Code of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 406, 420, 420B
High Courts19 Jul 2018Disposed Off
Prakash Kumawat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0075
Code of Criminal Procedure, 1973 — Section 161, 482
High Courts18 Jul 2018Dismissed
Dinesh Arora @APPELLANT@Hash Vibhore Kapoor
Rajasthan High Court · (2018) 07 RAJ CK 0205
Code of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
High Courts18 Jul 2018Disposed Off
Principal, Rajrishi College, Alwar @APPELLANT@Hash Shri Ram Bharosi
Rajasthan High Court · (2018) 07 RAJ CK 0204
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 25F, 25H, 25G
High Courts18 Jul 2018Allowed
Nitendra Singhal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0203
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts18 Jul 2018Allowed
Ramchandra Naga @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0201
Indian Penal Code, 1860 — Section 34, 143, 302, 304, 341, 435Code of Criminal Procedure, 1973 — Section 161
High Courts18 Jul 2018Dismissed
Karunesh Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0200
High Courts18 Jul 2018Dismissed
Vailas Das Dhurve Gond @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0199
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 2( c), 3(1), 3(1)(a), 3(1)(g)Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts18 Jul 2018Disposed Off
Dr. Prabha Verma @APPELLANT@Hash University Of Rajasthan
Rajasthan High Court · (2018) 07 RAJ CK 0198
High Courts18 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash Prem Jain Ispat Udyog Private Limited
Rajasthan High Court · (2018) 07 RAJ CK 0197
High Courts18 Jul 2018Dismissed
Babu Lal Agarwal @APPELLANT@Hash Jagdish Prasad
Rajasthan High Court · (2018) 07 RAJ CK 0074
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jul 2018Dismissed
Ramswaroop @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0073
Constitution of India, 1950 — Article 226
High Courts18 Jul 2018Disposed Off
Savita Dangi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0072
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Jul 2018Disposed Off
Mahesh Dan Charan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0071
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Jul 2018Dismissed
Smt. Manju Devi @APPELLANT@Hash Iffco Tokio Insurance Company Ltd.
Rajasthan High Court · (2018) 07 RAJ CK 0196
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2018Allowed
State Of Rajasthan @APPELLANT@Hash Umesh Datta Sharma
Rajasthan High Court · (2018) 07 RAJ CK 0195
Limitation Act, 1963 — Section 5Constitution of India, 1950 — Article 226
High Courts17 Jul 2018Dismissed
Smt. Lalli Devi @APPELLANT@Hash Rajkumar
Rajasthan High Court · (2018) 07 RAJ CK 0194
High Courts17 Jul 2018Allowed
Sahil Arora @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0193
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts17 Jul 2018Dismissed
National Highway Authority of India @APPELLANT@Hash Arbitrator- District Collector
Rajasthan High Court · (2018) 07 RAJ CK 0192
Arbitration And Conciliation Act, 1996 — Section 34, 37(1)(b)National Highways Act, 1956 — Section 3A, 3A(1), 3A(3), 3C, 3DRajasthan Land Revenue Act, 1956 — Section 90B, 90B(3), 90B(6)