COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 501 of 2,241

High Courts13 Jul 2018Dismissed

Prahlad Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0178

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 427, 447, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i), 3(iv), 3(v), 3(viii)

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High Courts13 Jul 2018Dismissed

Akhil Bhartiya Valmiki Samaj Aarakshan Samajik Shodh & Vikas Samiti @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0177

Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9, 10, 11

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High Courts13 Jul 2018Disposed Off

Narendra Kumar Vijay @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0176

Constitution of India, 1950 — Article 15(3), 16, 16(1), 16(4)

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High Courts13 Jul 2018Dismissed

Smt. Bhavana Sharma @APPELLANT@Hash Shri Rajhansh Upadhyaya Principal Secretary

Rajasthan High Court · (2018) 07 RAJ CK 0175

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High Courts13 Jul 2018Dismissed

Vice Chancellor, I.A.S.E. And Ors @APPELLANT@Hash Shyam Prakash Shrivastava And Ors

Rajasthan High Court · (2018) 07 RAJ CK 0062

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High Courts13 Jul 2018Allowed

Prakash, Om Prakash @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0061

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471

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High Courts13 Jul 2018Dismissed

State Of Rajasthan @APPELLANT@Hash Smt. Sarla Devi Sethia & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0060

Rajasthan Stamp Act, 1998 — Section 2(xxiii), 54Constitution of India, 1950 — Article 226

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High Courts13 Jul 2018Dismissed

Balotra Water Pollution Control Treatment And Research Foundation Trust @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0059

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High Courts12 Jul 2018Disposed Off

Shyam Sundar Siani @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0173

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High Courts12 Jul 2018Allowed

Sagar Mal Verma @APPELLANT@Hash Secretary, Central Board Of Secondary Education

Rajasthan High Court · (2018) 07 RAJ CK 0172

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High Courts12 Jul 2018Disposed Off

Lokesh Kumar Singh @APPELLANT@Hash Yogendra Sharma

Rajasthan High Court · (2018) 07 RAJ CK 0171

Rajasthan Rent Control Act, 2001 — Section 9Constitution of India, 1950 — Article 226, 227

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High Courts12 Jul 2018Dismissed

Mukesh Kumar @APPELLANT@Hash Rahmani

Rajasthan High Court · (2018) 07 RAJ CK 0170

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High Courts12 Jul 2018Disposed Off

Arvind Singh @APPELLANT@Hash Dinesh Chand Gupta

Rajasthan High Court · (2018) 07 RAJ CK 0169

Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 165, 311

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High Courts12 Jul 2018Disposed Off

Laxmandas @APPELLANT@Hash Director Local Bodies

Rajasthan High Court · (2018) 07 RAJ CK 0168

Rajasthan Land Revenue Act, 1956 — Section 91Constitution of India, 1950 — Article 226

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High Courts12 Jul 2018Disposed Off

Madhu Bala Laxkar @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0167

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High Courts12 Jul 2018Disposed Off

Satish Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0166

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High Courts12 Jul 2018Disposed Off

Vijaybhan Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0165

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High Courts12 Jul 2018Dismissed

Rajendra Kumar Parmarthak @APPELLANT@Hash Central Administrative Tribunal

Rajasthan High Court · (2018) 07 RAJ CK 0164

Railway servants (Discipline & Appeal) Rules, 1968 — Rule 22(2)Constitution of India, 1950 — Article 32, 226, 227

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High Courts12 Jul 2018Dismissed

Satya Narayan Sharma @APPELLANT@Hash Rajendra Dasora

Rajasthan High Court · (2018) 07 RAJ CK 0058

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High Courts12 Jul 2018Disposed Off

Smt. Mamta Rani @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0057

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