High Courts12 Jul 2018Disposed Off
Mustafa Khilji @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0056
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 502 of 2,241
High Courts12 Jul 2018Dismissed
Gurdeep Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0055
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts12 Jul 2018Dismissed
Smt. Santosh Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0054
Rajasthan Panchayati Raj Act, 1994 — Section 19, 38, 38(1), 38(4), 39Indian Penal Code, 1860 — Section 420, 468, 471Rajasthan Panchayati Raj Rules, 1996 — Rule 22, 23
High Courts12 Jul 2018Allowed
Lalit Kumar Mehta @APPELLANT@Hash Smt.Sanjeeta
Rajasthan High Court · (2018) 07 RAJ CK 0053
High Courts11 Jul 2018Disposed Off
Mahrishi Dayanand Saraswati University @APPELLANT@Hash Dhanna Ram
Rajasthan High Court · (2018) 07 RAJ CK 0163
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Jul 2018Disposed Off
Inder Kanwar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0162
High Courts11 Jul 2018Disposed Off
Hukam Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0161
High Courts11 Jul 2018Disposed Off
Sanjay Yadav @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0160
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Jul 2018Dismissed
Ashwani Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0159
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 336, 447
High Courts11 Jul 2018Disposed Off
Manohar Lal Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0158
High Courts11 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash Man Serve Pharma
Rajasthan High Court · (2018) 07 RAJ CK 0157
Central Excise Act, 1944 — Section 14
High Courts11 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash M/s Medicamen Biotech Ltd
Rajasthan High Court · (2018) 07 RAJ CK 0156
Central Excise Act, 1944 — Section 5A(1A)Cenvat Credit Rules, 2004 — Rule 6(1), 6(6)Central Excise Rules, 2002 — Rule 19
High Courts11 Jul 2018Disposed Off
Shiv Kumar Kasara @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0052
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 380, 381, 420, 467, 468, 471Negotiable Instrument Act, 1881 — Section 138
High Courts11 Jul 2018Dismissed
Bheru Das @APPELLANT@Hash Birla Corporation Ltd.
Rajasthan High Court · (2018) 07 RAJ CK 0051
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Rajasthan Land Revenue Act, 1956 — Section 89
High Courts11 Jul 2018Allowed
Laxmi Narayan Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0050
Rajasthan Service Rules, 1951 — Section 26(1)(a)(ii)Rajasthan Civil Services (Absorption of Surplus Personnel) Rules 1969 — Rule 14Rajasthan Civil Services Pension Rules, 1996 — Section 38
High Courts10 Jul 2018Disposed Off
Virendra Kashyap @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0155
High Courts10 Jul 2018
Sanskar T T College @APPELLANT@Hash University Of Rajasthan And Anr
Rajasthan High Court · (2018) 07 RAJ CK 0154
High Courts10 Jul 2018Allowed
Union Of India @APPELLANT@Hash Pankaj Kumar Jha
Rajasthan High Court · (2018) 07 RAJ CK 0153
Armed Forces Tribunal Act, 2007 — Section 30(1)Constitution of India, 1950 — Article 226
High Courts10 Jul 2018Allowed
M/s Endurance Health Care Ltd @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0152
Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 17(c), 18(a)(i), 18(a)(vi), 18B, 25, 25(1), 25(3), 25(4), 27(d), 28A, 34, 34(1)
High Courts10 Jul 2018Dismissed
Pr Commissioner Of Income Tax @APPELLANT@Hash Kamla Devi Sharma
Rajasthan High Court · (2018) 07 RAJ CK 0151