High Courts09 Jul 2018Disposed Off
Shilpi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0037
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 504 of 2,241
High Courts09 Jul 2018Allowed
Babu Khan Telle @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0036
Rajasthan Service Rules, 1951 — Rule 24, 26
High Courts09 Jul 2018Disposed Off
Suman Choudhary @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0035
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 Jul 2018Allowed
Dr. Jaishree @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0034
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 377, 406, 498AInformation Technology Act, 2000 — Section 67
High Courts09 Jul 2018Allowed
Kailash Chandra @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0033
High Courts09 Jul 2018Allowed
Rajendra Kumar @APPELLANT@Hash Dalchand
Rajasthan High Court · (2018) 07 RAJ CK 0032
High Courts06 Jul 2018Disposed Off
Mahendra Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0142
Negotiable Instruments Act, 1881 — Section 138
High Courts06 Jul 2018Allowed
Dharmi Mali @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0141
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts06 Jul 2018Disposed Off
Kishanlal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0140
Code of Criminal Procedure, 1973 — Section 311, 391, 482Prevention of Corruption Act, 1988 — Section 13(2)
High Courts06 Jul 2018Allowed
Hindustan Petroleum Corp Ltd And Anr @APPELLANT@Hash M/s Chotelal Palawat And Ors
Rajasthan High Court · (2018) 07 RAJ CK 0139
High Courts06 Jul 2018Allowed
Geeta Devi @APPELLANT@Hash Angrej Singh
Rajasthan High Court · (2018) 07 RAJ CK 0138
High Courts06 Jul 2018Allowed
Kamal Kishore Meghwal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0137
Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution of India, 1950 — Article 226
High Courts06 Jul 2018Dismissed
Narottam @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0136
Indian Penal Code, 1860 — Section 302, 364ACode of Criminal Procedure, 1973 — Section 313
High Courts06 Jul 2018Dismissed
Sawai Khan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0135
Indian Penal Code, 1860 — Section 34, 120B, 300, 302, 304, 307, 332, 342, 353, 392Arms Act, 1959 — Section 3, 25, 27Code of Criminal Procedure, 1973 — Section 313
High Courts06 Jul 2018Dismissed
Johnson, Johnson Private Limited @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0134
Rajasthan Transparency Public Procurement Act, 2012 — Section 13, 32Rajasthan Transparency in Public Procurement Rules 2013 — Rule 5, 7Constitution of India, 1950 — Article 226
High Courts06 Jul 2018Allowed
Ramswaroop @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0031
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12, 12(1), 101, 102Indian Penal Code, 1860 — Section 436
High Courts06 Jul 2018Dismissed
Chhoga Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0030
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 419, 420Rajasthan Medical Council Act, 1956 — Section 15(2)
High Courts06 Jul 2018Disposed Off
Dalip Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0029
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts05 Jul 2018Disposed Off
Birdhi Lal @APPELLANT@Hash Suresh
Rajasthan High Court · (2018) 07 RAJ CK 0133
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 17 Rule 1
High Courts05 Jul 2018Dismissed
Santosh @APPELLANT@Hash Satyanaraya Sharma
Rajasthan High Court · (2018) 07 RAJ CK 0132
Code of Civil Procedure, 1908 — Section 80, 151, Order 7 Rule 11, Order 10 Rule 11Rajasthan Tenancy Act, 1955 — Section 42B