COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 506 of 2,241

High Courts04 Jul 2018Allowed

Raghunath @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0111

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341, 427, 447Code of Criminal Procedure, 1973 — Section 107, 116, 161, 313, 374Rajasthan Tenancy Act, 1955 — Section 212

High Courts04 Jul 2018Dismissed

Nidhi Paliwal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0028

High Courts04 Jul 2018Disposed Off

Saroj Kanwar @APPELLANT@Hash Hindustan Petroleum Corporation Limited

Rajasthan High Court · (2018) 07 RAJ CK 0027

High Courts04 Jul 2018Allowed

Sahab Singh, Sachhi @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0026

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102Code of Criminal Procedure, 1973 — Section 164, 397, 401Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i), , 3(2)(v), 366, 376D

High Courts04 Jul 2018Disposed Off

Sucha Singh & Anr. @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0025

Constitution of India, 1950 — Article 226

High Courts04 Jul 2018Dismissed

Smt. Shanti Maru @APPELLANT@Hash Vishal Maru

Rajasthan High Court · (2018) 07 RAJ CK 0024

Indian Penal Code, 1860 — Section 323, 498A, 504

High Courts04 Jul 2018Dismissed

Goverdhan Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0023

High Courts04 Jul 2018Dismissed

M/S. Pooja Constrction Company @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0022

High Courts04 Jul 2018Dismissed

State Of Rajasthan @APPELLANT@Hash Bhiya Ram Vishnoi

Rajasthan High Court · (2018) 07 RAJ CK 0021

High Courts03 Jul 2018Dismissed

Darab Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0110

High Courts03 Jul 2018Disposed Off

Mamta Meena @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0109

High Courts03 Jul 2018Disposed Off

Mamta Kumari @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0108

High Courts03 Jul 2018Disposed Off

Hanif @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0107

High Courts03 Jul 2018Disposed Off

Nawal Kishore Tailor @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0106

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts03 Jul 2018Disposed Off

Oshma @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0105

High Courts03 Jul 2018Allowed

Hanisha, Hansi @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0104

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354D, 366

High Courts03 Jul 2018Dismissed

Dy. Commissioner Of Income Tax @APPELLANT@Hash M/s. Cameron Singapoer Pte. Ltd.

Rajasthan High Court · (2018) 07 RAJ CK 0103

Income-tax Act, 1961 — Section 9(1)(vii), 143(2)

High Courts03 Jul 2018Dismissed

Smt Manju @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0102

Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 376, 452

High Courts03 Jul 2018Disposed Off

Surendra Kumar Dariya @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0101

High Courts03 Jul 2018Disposed Off

Rajendra Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 07 RAJ CK 0100

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21