High Courts05 Jul 2018Allowed
Swayam Prakash Swami @APPELLANT@Hash Jagdish
Rajasthan High Court · (2018) 07 RAJ CK 0131
Indian Succession Act, 1925 — Section 372
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 505 of 2,241
High Courts05 Jul 2018Dismissed
Jugal kishor Sharma @APPELLANT@Hash Ayub Mohammad
Rajasthan High Court · (2018) 07 RAJ CK 0130
High Courts05 Jul 2018Dismissed
Santosh @APPELLANT@Hash Mamraj
Rajasthan High Court · (2018) 07 RAJ CK 0129
Code of Civil Procedure, 1908 — Section 80, 151, Order 10 Rule 11, Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 42B
High Courts05 Jul 2018Dismissed
Dr Gurmeet Kaur @APPELLANT@Hash Central Administrative Tribunal Jaipur Bench
Rajasthan High Court · (2018) 07 RAJ CK 0128
High Courts05 Jul 2018Disposed Off
Mandeep Singh Chauhan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0127
High Courts05 Jul 2018Dismissed
Masoom Ali Khan @APPELLANT@Hash Rameshwar
Rajasthan High Court · (2018) 07 RAJ CK 0126
Code of Civil Procedure, 1908 — Order 8 Rule 6C, Order 8 Rule 6AConstitution of India, 1950 — Article 227
High Courts05 Jul 2018Disposed Off
Foranti Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0125
High Courts05 Jul 2018Disposed Off
Latur Lal Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0124
High Courts05 Jul 2018Disposed Off
Nand Kishor @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0123
High Courts05 Jul 2018Dismissed
Poonam Chand Bhandari @APPELLANT@Hash Smt. Vasundhra Raje Scindhiya
Rajasthan High Court · (2018) 07 RAJ CK 0122
Contempt of Courts Act, 1971 — Section 2( c), 15
High Courts05 Jul 2018Dismissed
Union Of India @APPELLANT@Hash Suresh Kumar
Rajasthan High Court · (2018) 07 RAJ CK 0121
High Courts04 Jul 2018Dismissed
Mohammed Yusuf @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0120
Waqf Act, 1995 — Section 20(2)
High Courts04 Jul 2018Allowed
Rodu @APPELLANT@Hash Siya Ram
Rajasthan High Court · (2018) 07 RAJ CK 0119
High Courts04 Jul 2018Dismissed
United India Insurance Company Ltd @APPELLANT@Hash Smt. Bassi
Rajasthan High Court · (2018) 07 RAJ CK 0118
Employees Compensation Act, 1923 — Section 30, 30(aa)
High Courts04 Jul 2018Disposed Off
Ramavtar Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0117
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 452Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(I), 3(1)(v)Code of Criminal Procedure, 1973 — Section 482
High Courts04 Jul 2018Allowed
Smt. Geeta Devi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0116
High Courts04 Jul 2018Dismissed
Shri Madan Lal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0115
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Constitution of India, 1950 — Article 14
High Courts04 Jul 2018Allowed
Rajendra Singh @APPELLANT@Hash Rajasthan University Of Health Sciences.
Rajasthan High Court · (2018) 07 RAJ CK 0114
High Courts04 Jul 2018Disposed Off
Sakeel @APPELLANT@Hash State Tax Officer, Office Of State Tax Officer
Rajasthan High Court · (2018) 07 RAJ CK 0113
Rajasthan Goods and Service Tax, 2017 — Section 107, 129, 129(3), 129(4), 129(5), 130Central Goods and Service Tax Rules, 2017 — Rule 140
High Courts04 Jul 2018Allowed
Sakir Khan @APPELLANT@Hash Rajasthan University Of Health Sciences Jaipur
Rajasthan High Court · (2018) 07 RAJ CK 0112