High Courts03 Jul 2018Allowed
M/s Bharti Hexacom Limited @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0099
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 34A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 507 of 2,241
High Courts03 Jul 2018Disposed Off
Prabha @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0098
High Courts03 Jul 2018Dismissed
Smt. Shimla Devi @APPELLANT@Hash Heeralal
Rajasthan High Court · (2018) 07 RAJ CK 0097
Code of Civil Procedure, 1908 — Order 17 Rule 2, Order 17 Rule 3Constitution of India, 1950 — Article 226(3), 227
High Courts03 Jul 2018Disposed Off
Anita Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0096
Constitution of India, 1950 — Article 16
High Courts03 Jul 2018Allowed
Ronak Torawat @APPELLANT@Hash Rajasthan University Of Health Sciences & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0095
High Courts03 Jul 2018Dismissed
Shakila @APPELLANT@Hash Ashok Kumar Ahuja
Rajasthan High Court · (2018) 07 RAJ CK 0094
Rajasthan Rent Control Act, 2001 — Section 9Constitution of India, 1950 — Article 136, 226, 227
High Courts03 Jul 2018Dismissed
Rahul Nagar @APPELLANT@Hash Registrar General, Rajasthan High Court Jodhpur
Rajasthan High Court · (2018) 07 RAJ CK 0093
Rajasthan Subordinate Courts Ministerial Establishment Rules, 1986 — Rule 10(1)(b)
High Courts03 Jul 2018Dismissed
Sh. Sharvan Kumar Sharma @APPELLANT@Hash Income Tax Officer
Rajasthan High Court · (2018) 07 RAJ CK 0092
Income Tax Act, 1961 — Section 50C, 53ALand Acquisition Act, 1894 — Section 4, 6Wealth Tax Act, 1957 — Section 16A(1), 24(5), 34AA, 35, 37
High Courts03 Jul 2018Dismissed
Ajji, Saleem, Salimuddin @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0091
Code of Criminal Procedure, 1973 — Section 164, 313, 374Indian Penal Code, 1860 — Section 300, 302, 307, 354, 376, 376(f)
High Courts03 Jul 2018Dismissed
Lalit Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0020
Negotiable Instruments Act, 1881 — Section 138
High Courts03 Jul 2018Allowed
State Of Raj. And Ors. @APPELLANT@Hash Smt. Santosh Surolia
Rajasthan High Court · (2018) 07 RAJ CK 0019
High Courts03 Jul 2018Dismissed
Suresh Chand Laxmi Chand Suthar @APPELLANT@Hash Income Tax Officer
Rajasthan High Court · (2018) 07 RAJ CK 0018
Income Tax Act, 1961 — Section 144, 148, 260A, 271(1)( c)
High Courts03 Jul 2018Allowed
Rajendra Kumar Ajmera @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0017
Rajasthan Municipalities Act, 2009 — Section 245Constitution of India, 1950 — Article 226
High Courts02 Jul 2018Allowed
Sanjay @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0090
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 495, 498A
High Courts02 Jul 2018
Rajasthan Pradesh Niji College Sangh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0089
High Courts02 Jul 2018Disposed Off
Rajesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0088
High Courts02 Jul 2018Disposed Off
Netram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0087
High Courts02 Jul 2018Disposed Off
Sumitra Meghwal @APPELLANT@Hash RPSC
Rajasthan High Court · (2018) 07 RAJ CK 0086
High Courts02 Jul 2018Dismissed
Sajjan Singh Choudhary @APPELLANT@Hash Mal Singh
Rajasthan High Court · (2018) 07 RAJ CK 0085
High Courts02 Jul 2018Dismissed
Udai Chand @APPELLANT@Hash Manoj Kumar
Rajasthan High Court · (2018) 07 RAJ CK 0084
Motor Vehicles Act, 1988 — Section 166