High Courts02 Jul 2018Disposed Off
Shyam Sunder Agarwal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0082
Code of Criminal Procedure, 1973 — Section 172, 482Indian Penal Code, 1860 — Section 304A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 508 of 2,241
High Courts02 Jul 2018Disposed Off
Ratan Lal Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0081
Constitution of India, 1950 — Article 14, 16
High Courts02 Jul 2018Allowed
Krishan Kumar Agarwal @APPELLANT@Hash Mohan Lal Agarwal
Rajasthan High Court · (2018) 07 RAJ CK 0080
Indian Succession Act, 1925 — Section 63Indian Evidence Act, 1872 — Section 68Code of Civil Procedure, 1908 — Order 23 Rule 3, Order 41 Rule 23A, Order 41 Rule 23, Order 41 Rule 24
High Courts02 Jul 2018Dismissed
Dinesh Kumar Laddha @APPELLANT@Hash Assistant Commissioner Of Income-Tax
Rajasthan High Court · (2018) 07 RAJ CK 0079
High Courts02 Jul 2018Allowed
Shri Balaji Industrial Products Limited @APPELLANT@Hash AIA Engineering Limited
Rajasthan High Court · (2018) 07 RAJ CK 0078
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 1(3), 4, 8, 13Code of Civil Procedure, 1908 — Section 26, Section 26(2), Section 27, Section 115, Section 148, Section 151, Order 4 Rule 1, Order 4 Rule 1(3), Order 5 Rule 1, Order 6 Rule 15A, Order 6 Rule 15, Order 6 Rule 15A(1), Order 6 Rule 15(4), Order 6 Rule 17, Order 7 Rule 11, Order 8 Rule 1, Order 11 Rule 3Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2018Dismissed
Aradhana Vyas @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0016
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011 — Rule 8
High Courts02 Jul 2018Allowed
Mimu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0015
Rajasthan Tenancy Act, 1955 — Section 48(2)
High Courts02 Jul 2018Dismissed
Mamta Devi @APPELLANT@Hash Anju
Rajasthan High Court · (2018) 07 RAJ CK 0014
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 49(5), 49(6)Haryana Panchayati Raj Election Rules, 1994 — Rule 80Constitution of India, 1950 — Article 227
High Courts02 Jul 2018Dismissed
Subhash Chander Parihar @APPELLANT@Hash Rajasthan High Court
Rajasthan High Court · (2018) 07 RAJ CK 0013
Rajasthan Judicial Service Rules, 2010 — Rule 33(iii)
High Courts02 Jul 2018Partly Allowed
Narpat Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0012
High Courts02 Jul 2018Allowed
Kuldeepak @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0011
Code of Criminal Procedure, 1973 — Section 109, 190, 161, 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13(1)(A), 13B
High Courts02 Jul 2018Dismissed
M/S.Manak Chand Pukhraj @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0010
Rajasthan Agricultural Produce Market Act, 1961 — Section 17Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 58Constitution of India, 1950 — Article 19
High Courts02 Jul 2018Dismissed
Guman Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0009
Rajasthan Panchayati Raj Act 1994 — Section 19, 19(gg), 39(2), 43Indian Penal Code, 1860 — Section 147, 149, 283, 336, 353, 453Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts02 Jul 2018Allowed
Vinod Gehlot @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0008
Rajasthan Subordinate Offices Ministerial Service Rules, 1999 — Rule 2, 2(l)Rajasthan Service Rules, 1951 — Rule 26Constitution of India, 1950 — Article 309
High Courts02 Jul 2018Dismissed
Shoji Ram Mali @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0007
High Courts02 Jul 2018Allowed
Dinesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0006
Rajasthan Panchayati Raj Act 1994 — Section 19(gg), 39(2), 43Indian Penal Code, 1860 — Section 149, 325Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80
High Courts02 Jul 2018Dismissed
Jagat Pal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0005
Constitution of India, 1950 — Article 226
High Courts02 Jul 2018Dismissed
M/S. Jain Bulk @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0004
Rajasthan Excise Act, 1950 — Section 9A, 58(c )Constitution of India, 1950 — Article 226
High Courts02 Jul 2018Dismissed
Sunil Bhandari @APPELLANT@Hash Shakuntala Kumari
Rajasthan High Court · (2018) 07 RAJ CK 0003
Rajasthan Tenancy Act, 1955 — Section 207Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts02 Jul 2018Allowed
Anil Jhawar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0002
Indian Penal Code, 1860 — Section 109, 120B, 406, 420Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 482