COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 496 of 2,241

High Courts02 Aug 2018Allowed

Nihal Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0188

Indian Penal Code, 1860 — Section 307, 332, 353Arms Act, 1959 — Section 3, 25Code of Criminal Procedure, 1973 — Section 313, 437A

High Courts02 Aug 2018Dismissed

Manju Devi @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0012

Code of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 302, 304B

High Courts02 Aug 2018Dismissed

Ishwar Singh Rathore @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0011

Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138

High Courts02 Aug 2018Allowed

Balu Bheel @APPELLANT@Hash Cbn Through Spl.pp

Rajasthan High Court · (2018) 08 RAJ CK 0010

Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18(c ), 19, 37

High Courts02 Aug 2018Allowed

Subhash @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0009

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102

High Courts02 Aug 2018Allowed

Bhom Singh, Raju Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0008

Indian Penal Code, 1860 — Section 34, 341, 392Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12

High Courts02 Aug 2018Dismissed

Taskeen @APPELLANT@Hash Chandra Handa

Rajasthan High Court · (2018) 08 RAJ CK 0007

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227

High Courts02 Aug 2018Dismissed

Jai Kishan @APPELLANT@Hash Director

Rajasthan High Court · (2018) 08 RAJ CK 0005

Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2( c), 2(f), 4Constitution of India, 1950 — Article 226

High Courts02 Aug 2018Disposed Off

Khushnuma @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0004

Rajasthan Education Subordinate Service Rules, 1971 — Rules 20, 21

High Courts02 Aug 2018Disposed Off

Harish Goyal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0003

High Courts02 Aug 2018Dismissed

Ram Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0002

High Courts02 Aug 2018Allowed

Jagmal Singh Choudhary @APPELLANT@Hash Bar Council of India

Rajasthan High Court · (2018) 08 RAJ CK 0001

Advocates Act, 1961 — Section 8A(2)Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 226

High Courts01 Aug 2018Dismissed

Om Prakash @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0185

Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Code of Criminal Procedure, 1973 — Section 164, 313

High Courts01 Aug 2018Allowed

Smt. Sonia Godhwani @APPELLANT@Hash Hitesh Godhwani

Rajasthan High Court · (2018) 08 RAJ CK 0184

Hindu Marriage Act, 1955 — Section 24Limitation Act, 1963 — Section 5

High Courts01 Aug 2018Allowed

Kumari Chandra, Sati Lajnani @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0183

Code of Criminal Procedure, 1973 — Section 313, 374, 437AIndian Penal Code, 1860 — Section 84, 302, 307, 364, 367, 374Indian Evidence Act, 1872 — Section 105

High Courts01 Aug 2018Disposed Off

Rahul Tyagi @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0182

Indian Penal Code, 1860 — Section 120B, 328, 344, 343, 346, 363, 364, 364A, 365Code of Criminal Procedure, 1973 — Section 100, 154, 161, 161(3), 162, 164, 165, 293, 313Indian Evidence Act, 1872 — Section 10, 13, 27, 59, 63, 65, 65A, 65B, 65B(4)

High Courts31 Jul 2018Dismissed

Tarachand Verma @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0250

Code of Criminal Procedure, 1973 — Section 91, 161, 482

High Courts31 Jul 2018

Grj Distributors And Developers Private Limited @APPELLANT@Hash Union Of India

Rajasthan High Court · (2018) 07 RAJ CK 0249

Real Estate (Regulation andDevelopment) Act, 2016 — Section 20, 21, 22, 43, 45, 46

High Courts31 Jul 2018Dismissed

Principal Commissioner Of Income Tax Central @APPELLANT@Hash M/s Motisons Entertainment India Pvt. Ltd

Rajasthan High Court · (2018) 07 RAJ CK 0248

High Courts31 Jul 2018Dismissed

Dr. Vikas Bhardwaj @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 07 RAJ CK 0247

Indian Medical Council Act, 1956 — Section 11(2)Maharashtra Medical Council Act, 1965 — Section 28, 38Income Tax Act, 1961 — Section 140A(3)