High Courts08 Aug 2018Disposed Off
M.D. Degree College @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0042
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 494 of 2,241
High Courts08 Aug 2018Allowed
Jinendra Vaya, Vishal Vaya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0041
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts08 Aug 2018Allowed
Shyam Singh Parihar @APPELLANT@Hash Smt Manju Bala
Rajasthan High Court · (2018) 08 RAJ CK 0039
Code of Civil Procedure, 1908 — Section 96
High Courts08 Aug 2018Dismissed
Mohammed Faruq @APPELLANT@Hash Toqir Ahmed
Rajasthan High Court · (2018) 08 RAJ CK 0038
Code of Civil Procedure, 1908 — Section 151, Order 47 Rule 1, Order 21 Rule 97, Order 7 Rule 11, Order 21 Rule 101, Order 22 rule 10(2)
High Courts08 Aug 2018Allowed
Sunda Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0037
Code of Criminal Procedure, 1973 — Section 313, 320, 374(2), 437A, 482Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 447
High Courts07 Aug 2018Allowed
Mukut Bihari Gupta And Ors @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0201
Code of Criminal Procedure, 1973 — Section 313, 482Indian Penal Code, 1860 — Section 323, 354, 406, 498A
High Courts07 Aug 2018Disposed Off
Hakim Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0200
Indian Penal Code, 1860 — Section 302
High Courts07 Aug 2018Allowed
Mahipal Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0198
Indian Penal Code, 1860 — Section 201, 302Code of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Evidence Act, 1872 — Section 27
High Courts07 Aug 2018Dismissed
Sanjay alias Baloo @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0197
Indian Penal Code, 1860 — Section 201, 302Code of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Evidence Act, 1872 — Section 27
High Courts07 Aug 2018Allowed
Dharamveer @APPELLANT@Hash Ami Chand
Rajasthan High Court · (2018) 08 RAJ CK 0036
Rajasthan Rent Control Act, 2001 — Section 9(1)
High Courts07 Aug 2018Dismissed
Smt. Manju Agrawal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0035
High Courts07 Aug 2018
Deva Ram @APPELLANT@Hash Fakir Mohd. Qureshi
Rajasthan High Court · (2018) 08 RAJ CK 0034
Waqf Act, 1995 — Section 83(9)Constitution of India, 1950 — Article 227
High Courts07 Aug 2018Partly Allowed
Banwari Lal @APPELLANT@Hash Rameshwari Devi
Rajasthan High Court · (2018) 08 RAJ CK 0033
Code of Civil Procedure, 1908 — Order 41 Rule 22
High Courts07 Aug 2018Dismissed
Raghunath Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0032
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 392Motor Vehicles Act, 1988 — Section 133
High Courts07 Aug 2018Disposed Off
Premi Rani @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0031
High Courts07 Aug 2018Dismissed
Shambhu Singh @APPELLANT@Hash Chandra Nath
Rajasthan High Court · (2018) 08 RAJ CK 0030
High Courts07 Aug 2018Dismissed
Sohan Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0029
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts07 Aug 2018Dismissed
Himmat Singh @APPELLANT@Hash Sub Divisional Magistrate, Sriganganagar & Anr.
Rajasthan High Court · (2018) 08 RAJ CK 0028
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 23, 23(1)Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 2018Disposed Off
Pawan Kumar @APPELLANT@Hash Union Of India & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0027
High Courts07 Aug 2018Allowed
Gaj Singh Mehta @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0026
Rajasthan Service Rules, 1951 — Rule 158, 208, 208(a)Constitution of India, 1950 — Article 309