High Courts09 Aug 2018Allowed
Rehan Public Shikshan Sansthan @APPELLANT@Hash Pandit Deendayal Upadhyaya Shekhawati University
Rajasthan High Court · (2018) 08 RAJ CK 0209
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 493 of 2,241
High Courts09 Aug 2018Allowed
Rajeev Sachdeva @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0208
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 498A
High Courts09 Aug 2018Allowed
Manohar Lal Bhati @APPELLANT@Hash Chhagna Ram And Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0056
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts09 Aug 2018Disposed Off
Vijay Laxmi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0055
High Courts09 Aug 2018Disposed Off
Ritesh Choubisa @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0054
High Courts08 Aug 2018Dismissed
Mohammed Bashuir Khan @APPELLANT@Hash Shri C.K. Mathew
Rajasthan High Court · (2018) 08 RAJ CK 0207
High Courts08 Aug 2018Allowed
Sonvati @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0206
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 447, 452Code of Criminal Procedure, 1973 — Section 482
High Courts08 Aug 2018
Satish Khandelwal @APPELLANT@Hash Bhrigu Sharma
Rajasthan High Court · (2018) 08 RAJ CK 0205
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17
High Courts08 Aug 2018Allowed
Shyam Vihari @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0204
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 365
High Courts08 Aug 2018
Dhatti @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0203
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 147, 323, 341, 342, 354, 363, 366, 366A, 379, 511Protection of Children from Sexual Offences Act, 2012 — Section 16, 17
High Courts08 Aug 2018Disposed Off
Girdhar Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0202
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 453
High Courts08 Aug 2018Dismissed
Girdhari Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0052
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471
High Courts08 Aug 2018Allowed
Smt. Padma, Roshani @APPELLANT@Hash Kishore Kumar
Rajasthan High Court · (2018) 08 RAJ CK 0051
Hindu Marriage Act, 1955 — Section 13Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts08 Aug 2018Dismissed
Apni Bachat Ghar Yojana @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0050
Rajasthan Panchayati Raj Act, 1994 — Section 92Constitution of India, 1950 — Article 226
High Courts08 Aug 2018Allowed
Pramod Vyas @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0049
Code of Criminal Procedure, 1973 — Section 482
High Courts08 Aug 2018Allowed
Gopal Singh Solanki @APPELLANT@Hash Salim Khan
Rajasthan High Court · (2018) 08 RAJ CK 0047
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts08 Aug 2018Dismissed
Smt. Shanti @APPELLANT@Hash Shanker Lal
Rajasthan High Court · (2018) 08 RAJ CK 0046
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304
High Courts08 Aug 2018Allowed
Oriental Insurance Company Limited @APPELLANT@Hash Smt. Begam Banoo
Rajasthan High Court · (2018) 08 RAJ CK 0045
Motor Vehicles Act, 1988 — Section 7, 166, 140, 173
High Courts08 Aug 2018Allowed
Smt. Umrav Kanwar @APPELLANT@Hash Dhanna Ram
Rajasthan High Court · (2018) 08 RAJ CK 0044
Motor Vehicles Act, 1988 — Section 173
High Courts08 Aug 2018Allowed
Ramlal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0043
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 171, 420, 467, 468