COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 491 of 2,241

High Courts14 Aug 2018Dismissed

Nawal Kishor Sharma @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0220

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Rajasthan Cooperative Societies Act, 2011 — Section 28(11)Code of Criminal Procedure, 1973 — Section 482

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High Courts14 Aug 2018Allowed

Bakar Hussain @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0085

Code of Criminal Procedure, 1973 — Section 482Information & Technology Act, 2000 — Section 66A, 67

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High Courts14 Aug 2018Dismissed

M/s. Kailash Chandra Gopal Krishna @APPELLANT@Hash Prahalad Rai

Rajasthan High Court · (2018) 08 RAJ CK 0084

Rajasthan Rent Control Act, 2001 — Section 2(c ), 6, 9(i)(j)Constitution of India, 1950 — Article 227

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High Courts14 Aug 2018Disposed Off

Jagdish Kumar Bunker @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0083

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts14 Aug 2018Disposed Off

Geeta @APPELLANT@Hash Leela

Rajasthan High Court · (2018) 08 RAJ CK 0082

Indian Evidence Act, 1872 — Section 106

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High Courts14 Aug 2018Dismissed

United India Insurance Company Limited @APPELLANT@Hash Bharat Singh

Rajasthan High Court · (2018) 08 RAJ CK 0081

Motor Vehicles Act, 1988 — Section 157(1)

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High Courts14 Aug 2018Dismissed

Kanta Chouhan @APPELLANT@Hash Indian Oil Corporation Ltd

Rajasthan High Court · (2018) 08 RAJ CK 0080

Rajasthan Land Revenue Act, 1956 — Section 90ARajasthan Tenancy Act, 1955 — Section 251

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High Courts13 Aug 2018Dismissed

Mahavir Singh Choudhary @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0219

Drugs and Cosmetics Rules, 1945 — Rule 44

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High Courts13 Aug 2018Dismissed

Dhatti @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0218

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 342, 354, 363, 366, 366A, 379, 511Protection of Children from Sexual Offences Act, 2012 — Section 16, 17

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High Courts13 Aug 2018Dismissed

Mahaveer Yadav @APPELLANT@Hash Income Tax Officer

Rajasthan High Court · (2018) 08 RAJ CK 0217

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High Courts13 Aug 2018Dismissed

Smt. Sarifan @APPELLANT@Hash Mohd. Ibrahim And Anr

Rajasthan High Court · (2018) 08 RAJ CK 0079

Code of Criminal Procedure, 1973 — Section 340Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 21 Rule 97

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High Courts13 Aug 2018Allowed

Pukhraj @APPELLANT@Hash Smt. Laxmi Devi

Rajasthan High Court · (2018) 08 RAJ CK 0078

Code of Criminal Procedure, 1973 — Section 125, 482

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High Courts13 Aug 2018Disposed Off

Kailash Kanwar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0077

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts13 Aug 2018Disposed Off

Mohan Sons Agrotech Private Limited @APPELLANT@Hash Subhash Garg

Rajasthan High Court · (2018) 08 RAJ CK 0076

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High Courts13 Aug 2018Dismissed

LRs of Jaigopalcharya @APPELLANT@Hash Shyam Prakash

Rajasthan High Court · (2018) 08 RAJ CK 0075

Code of Civil Procedure, 1908 — Section 115, Section 141, Order 7 Rule 11, Order 21 Rule 22, Order 21 Rule 23(2), Order 21 Rule 30, Order 21 Rule 35, Order 21 Rule 32Limitation Act, 1963 — Section 3, Article 136

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High Courts13 Aug 2018Allowed