High Courts20 Aug 2018Disposed Off
Shivcharan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0238
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 161, 200, 319
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 489 of 2,241
High Courts20 Aug 2018Disposed Off
Prem Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0237
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts20 Aug 2018Allowed
Arvind Kumar Nayak @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0111
High Courts20 Aug 2018Allowed
Ravi Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0110
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 25, 37Code of Criminal Procedure, 1973 — Section 439
High Courts20 Aug 2018Allowed
Kapil Thanvi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0108
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 406, 498A
High Courts20 Aug 2018Dismissed
Mr. Raju Ranjan @APPELLANT@Hash Director, Maj. Gen. Sunil Chandra VSM Retd
Rajasthan High Court · (2018) 08 RAJ CK 0107
High Courts20 Aug 2018Partly Allowed
Naru, Nariya, Narayan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0106
Code of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 380, 392, 394, 401, 427, 457, 458
High Courts20 Aug 2018Allowed
V.k.Godika @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0105
Code of Criminal Procedure, 1973 — Section 2(n), 197(1)(3), 482Rajasthan Police Act, 1861 — Section 29
High Courts20 Aug 2018Dismissed
Ratan Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0104
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 379, 392Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts20 Aug 2018Dismissed
M/s. G.N. Enterprises, Putholi @APPELLANT@Hash State Bank Of Bikaner and Jaipur & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0103
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17Constitution of India, 1950 — Article 136, 226, 227
High Courts20 Aug 2018Partly Allowed
Vinod Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0101
Indian Penal Code, 1860 — Section 34, 302, 304, 323, 326Code of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts18 Aug 2018
Golden Dunes Buildhome Pvt. Ltd @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0235
Real Estate (Regulation and Development) Act, 2016 — Section 12, 14, 18, 19, 20, 22, 43, 45, 46, 58, 71
High Courts18 Aug 2018Dismissed
Indus Hotel Corporation Limited @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0234
High Courts18 Aug 2018Allowed
Kanhiyalal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0233
Indian Penal Code, 1860 — Section 143, 308, 323, 341, 354, 379Code of Criminal Procedure, 1973 — Section 482
High Courts18 Aug 2018Dismissed
Karan Singh Shekhawat @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0232
High Courts18 Aug 2018Dismissed
Anshul Gautam @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0231
Indian Medical Council Act, 1956 — Section 33
High Courts18 Aug 2018Disposed Off
Rubina Bano @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0100
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts18 Aug 2018Partly Allowed
Mayank Pandya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0099
Drugs and Cosmetics Act, 1940 — Section 17C, 18, 19, 19(1), 19(3), 27(b)(i), 27(c ), 27(d)
High Courts16 Aug 2018
Hemraj Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0230
Code of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 34, 323, 341, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Aug 2018Dismissed
Manju Devi, Manju Bai @APPELLANT@Hash Suman Devi
Rajasthan High Court · (2018) 08 RAJ CK 0229