COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 488 of 2,241

High Courts23 Aug 2018Dismissed

Ramesh Kumar @APPELLANT@Hash Bastimal

Rajasthan High Court · (2018) 08 RAJ CK 0130

Code of Civil Procedure, 1908 — Section 9, Section 91, Order 1 Rule 8, Order 39 Rule 7, Order 39 Rule 1, Order 39 Rule 2Rajasthan Municipalities Act, 2009 — Section 194(5), 194(12)Specific Relief Act, 1963 — Section 41(h)

High Courts23 Aug 2018Disposed Off

Jagdish Rai @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0129

Constitution of India, 1950 — Article 226, 309

High Courts23 Aug 2018Disposed Off

Manak Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0128

High Courts23 Aug 2018Dismissed

Damani Shipping Pvt. Ltd. @APPELLANT@Hash Hindustan Zinc Ltd. Company

Rajasthan High Court · (2018) 08 RAJ CK 0127

Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(3), 11, 11(6A)Code of Civil Procedure, 1908 — Order 7 Rule 10

High Courts21 Aug 2018Disposed Off

Gajanand @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0241

Code of Criminal Procedure, 1973 — Section 82, 299, 482Indian Penal Code, 1860 — Section 120B, 406, 418, 419, 420

High Courts21 Aug 2018Allowed

Dharmendra Kumar Bhinchar @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0240

University Grants Commission Act, 1956 — Section 22(3), 26(1)Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1), 29(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 226

High Courts21 Aug 2018Dismissed

Iffco Tokio General Insurance Company Limited @APPELLANT@Hash Smt. Hakri

Rajasthan High Court · (2018) 08 RAJ CK 0125

High Courts21 Aug 2018Dismissed

HDFC ERGO General Insurance Company Limited @APPELLANT@Hash Udairam, Udaram

Rajasthan High Court · (2018) 08 RAJ CK 0124

Motor Vehicles, Act, 1988 — Section 2, 181

High Courts21 Aug 2018Dismissed

Jugal Kishore Mathur @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0123

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Constitution of India, 1950 — Article 226, 227

High Courts21 Aug 2018Dismissed

Kulwant Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0122

Constitution of India, 1950 — Article 226

High Courts21 Aug 2018Dismissed

State of Rajasthan @APPELLANT@Hash Satya Prakash Gupta

Rajasthan High Court · (2018) 08 RAJ CK 0121

Constitution of India, 1950 — Article 226

High Courts21 Aug 2018Disposed Off

Praveen Kumar Parmar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0120

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

High Courts21 Aug 2018Dismissed

Sanjay Choudhary @APPELLANT@Hash Indian Oil Corporation Limited

Rajasthan High Court · (2018) 08 RAJ CK 0119

Code of Civil Procedure, 1908 — Section 114Rajasthan High Court Rules, 1952 — Rule 64

High Courts21 Aug 2018Dismissed

New India Assurance Company Limited @APPELLANT@Hash Sardara Bibi

Rajasthan High Court · (2018) 08 RAJ CK 0118

Motor Vehicles Act, 1988 — Section 163A

High Courts21 Aug 2018Dismissed

LRs Of Jalam Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0117

Rajasthan Land Revenue Act, 1956 — Section 91

High Courts21 Aug 2018Dismissed

Smt.chanchal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0116

Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313

High Courts21 Aug 2018Dismissed

Yuvraj Singh Sandu @APPELLANT@Hash Union Of India And Ors

Rajasthan High Court · (2018) 08 RAJ CK 0115

Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506BConstitution of India, 1950 — Article 226

High Courts21 Aug 2018Disposed Off

Walled City Hotels Pvt. Ltd. @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0113

Constitution of India, 1950 — Article 226

High Courts21 Aug 2018Partly Allowed

Sukhdev Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0112

Indian Penal Code, 1860 — Section 34, 300, 302, 304Code of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Evidence Act, 1872 — Section 27

High Courts20 Aug 2018Dismissed

M/s Magma Fincrop Ltd @APPELLANT@Hash Smt.Kamal Kumari

Rajasthan High Court · (2018) 08 RAJ CK 0239

Arbitration and Conciliation Act, 1996 — Section 9, 11, 18, 34(3)