High Courts27 Aug 2018Disposed Off
Neha Choudhary @APPELLANT@Hash National Eligibility Cum Entrance Test @RESPONDEN
Rajasthan High Court · (2018) 08 RAJ CK 0252
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 486 of 2,241
High Courts27 Aug 2018
Suo Motu @APPELLANT@Hash Inspector General of Police And Ors
Rajasthan High Court · (2018) 08 RAJ CK 0251
High Courts27 Aug 2018Allowed
Jaiveer Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0250
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 419, 420
High Courts27 Aug 2018Dismissed
Gurucharan Singh @APPELLANT@Hash Balwant Singh
Rajasthan High Court · (2018) 08 RAJ CK 0159
Hindu Succession Act, 1956 — Section 372
High Courts27 Aug 2018Allowed
Dinesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0158
Constitution of India, 1950 — Article 226
High Courts27 Aug 2018Allowed
Virendra Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0157
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13
High Courts27 Aug 2018Allowed
Rajendra, Raju Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0156
Code of Criminal Procedure, 1973 — Section 164, 438, 439Indian Penal Code, 1860 — Section 323, 341, 342, 354D, 354Gha, 376, 384Information Technology (Amendment) Act, 2008 — Section 66D, 67
High Courts27 Aug 2018Disposed Off
Sudarshan Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0155
High Courts27 Aug 2018Disposed Off
Ram Dev Baror @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0154
Constitution of India, 1950 — Article 226, 309
High Courts24 Aug 2018Dismissed
State Of Rajasthan @APPELLANT@Hash Smt. Geeta Kumari
Rajasthan High Court · (2018) 08 RAJ CK 0249
Rajasthan Civil Services Pension Rules, 1996 — Section 109, 109(1)
High Courts24 Aug 2018
Jaipur District Cricket Asso Andanr @APPELLANT@Hash Registrar Co Op Societies Andors
Rajasthan High Court · (2018) 08 RAJ CK 0248
High Courts24 Aug 2018Allowed
Sohail Gaur, Monu Gaur @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0153
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 327, 341, 384
High Courts24 Aug 2018Allowed
Ganesh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0152
Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 11, 14
High Courts24 Aug 2018Allowed
Industrial Gases Limited @APPELLANT@Hash Hindustan Zinc Limited
Rajasthan High Court · (2018) 08 RAJ CK 0151
Arbitration and Conciliation Act, 1996 — Section 11, 12, 14, 15, 15(2), 15(3), 15(4)
High Courts24 Aug 2018Dismissed
Maqbool @APPELLANT@Hash Shri S.L. Sharma
Rajasthan High Court · (2018) 08 RAJ CK 0150
Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 32Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 17(3), 17(4A), 32
High Courts24 Aug 2018Allowed
Nemi Chand Jain @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0149
Rajasthan Service Rules, 1951 — Rule 26(1)(a)(ii)Rajasthan Civil Services (Absorption of Surplus Personnel) Rules 1969 — Rule 14Rajasthan Civil Services Pension Rules, 1996 — Rule 38
High Courts24 Aug 2018Dismissed
Shriram General Insurance Company Limited @APPELLANT@Hash Veeram Dan
Rajasthan High Court · (2018) 08 RAJ CK 0148
Motor Vehicles Act, 1988 — Section 147
High Courts24 Aug 2018Dismissed
Anil Kumar Singhvi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0147
Urban Improvement Trust Act, 1959 — Section 91A, 91(2)Constitution of India, 1950 — Article 300A
High Courts23 Aug 2018Dismissed
Smt Anita Sharma (Chandrakala) @APPELLANT@Hash Pushpendra Deep Pataliya
Rajasthan High Court · (2018) 08 RAJ CK 0247
High Courts23 Aug 2018Dismissed
Rajasthan State Road Transport Corporation @APPELLANT@Hash Poornendu Sharma
Rajasthan High Court · (2018) 08 RAJ CK 0246